High Courts17 Nov 2017Disposed
Ladu Ram S/o Shri Ganesh Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0052
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Rajasthan High Court judgments
44,813 judgments · page 558 of 2,241
High Courts17 Nov 2017Allowed
Malkeet Singh S/o Sh. Tara Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0051
Arms Act, 1959, Section 27 - Punishment for using arms, etcScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989, Section 14A(2)
High Courts17 Nov 2017Allowed
Ratan Lal Son of Shri Panna Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0050
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts17 Nov 2017Disposed
Shri Subhash Chand S/o Shri Bal Mukund Vs Smt. Parma Devi Kabara W/o Late Shri Ramjeevan Kabara
Rajasthan High Court · (2017) 11 RAJ CK 0049
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts17 Nov 2017Disposed
Vinod Kumar Bishnoi S/o Shri Manmohan Bishnoi Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0048
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts16 Nov 2017Allowed
Balwant Singh S/o Pratap Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0047
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts16 Nov 2017Disposed
Bhupendra Joshi S/o. Khemraj Joshi Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0046
High Courts16 Nov 2017Allowed
M/s. Global Services Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0045
High Courts16 Nov 2017Disposed
Kailash Buldak Son of Shri Asha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0044
High Courts16 Nov 2017Disposed
Mahendra Kumar Patel S/o Shri Bhim Patel Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0043
High Courts16 Nov 2017Disposed
Manak Chand Sharma S/o Shri Satyanarayan Sharma Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0042
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts16 Nov 2017
Narsing Dan Son of Ranidan Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0041
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S
High Courts16 Nov 2017Disposed
Prem Singh S/o Shri Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0040
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts16 Nov 2017Disposed
Sharvan Singh S/o Shri Sher Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0039
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts16 Nov 2017Allowed
Smt. Monika W/o Shri Deepak Karamchandani Vs Deepak Karamchanani S/o Shri Jagdish Karamchandani
Rajasthan High Court · (2017) 11 RAJ CK 0038
Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawalIndian Penal Code, 1860, Section 498A, Section 406 - Husband o
High Courts14 Nov 2017
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0037
Code of Criminal Procedure, 1973, Section 313, Section 374(2), Section 357A - Power to examine the accused - Appeals from convictionsIndian Penal Cod
High Courts14 Nov 2017Allowed
Vijaypal @ Vijay Singh Son of Shri Ramswaroop Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0036
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, Se
High Courts13 Nov 2017Disposed Off
Raghav Agrawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2017) 11 RAJ CK 0078
Constitution Of India, 1950 — Article 14
High Courts10 Nov 2017Dismissed
National Insurance Company Ltd., Vs Kalu Ram S/o Mangilal
Rajasthan High Court · (2017) 11 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsMotor Vehicles Act, 1988, Section 134(b), Section 134(b) -
High Courts10 Nov 2017Dismissed
Rajpal & Anr. Vs RPSC, Ajmer & Anr.
Rajasthan High Court · (2017) 11 RAJ CK 0034