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Rajasthan High Court judgments

47,996 judgments · page 4 of 2,400

High Courts15 Sept 2026

Saraswati Vs Amit

Rajasthan High Court · (2026) 09 RAJ CK 2900

Hindu Marriage Act, 1955-Section 28, 13(1)(ia)Family Courts Act, 1984-Section 19
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High Courts08 Sept 2026Dismissed

Mahesh Kumar Sharma Vs State Of Rajasthan

Rajasthan High Court · 2026:RJ-JP:36056-DB

Indian Penal Code, 1860-Section 363, 366(a), 376(2)Protection of Children from Sexual Offences Act, 2012-Section 4, 5(m), 6Code of Criminal Procedure, 1973-Section 313
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High Courts07 Sept 2026

Damanjot Singh Anand Vs State Of Rajasthan & Ors.

Rajasthan High Court · (2026) 09 RAJ CK 2940

Rajasthan Minor Mineral Concession Rules, 2017-Rule 28(2)(xvii)(a), 28(2)(xvii)(b), 54(1), 54(2), 54(3), 54(5) and the third proviso thereto, 64, 65, Schedule-IV, Clause (ii) of Schedule IVConstitution of India-Article 226Rajasthan Public Demand Recovery Act, 1952 (Rajasthan Act V of 1952)
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High Courts07 Sept 2026Dismissed

Smt Goma Devi Vs Laxmi Narain Sharma & Ors

Rajasthan High Court · 2026:RJ-JP:35837

Code of Civil Procedure, 1908-Order 41 Rule 1, Section 96Transfer of Property Act, 1882-Section 54, Section 55(4)(b)Negotiable Instruments Act, 1881-Section 138
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High Courts07 Sept 2026Partially allowed

Durgashankar Vs State of Rajasthan

Rajasthan High Court · 2026:RJ-JP:35986

Indian Penal Code, 1860-Section 279, 337, 304-ACode of Criminal Procedure, 1973-Section 397, 401Motor Vehicles Act, 1988-Section 146, 196
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