High Courts04 Sept 2019Disposed Off
Sher Mohammed And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 369 of 2,241
High Courts04 Sept 2019Disposed Off
Dinesh Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0030
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 342, 343, 376, 511
High Courts04 Sept 2019Allowed
Bhagirath Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Sept 2019Dismissed
Uda Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts04 Sept 2019Allowed
Ashok Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324, 325, 326, 341, 447Arms Act, 1959 — Section 3, 4, 25
High Courts04 Sept 2019Dismissed
Brajesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts03 Sept 2019Disposed Off
Anil Nag And Ors Vs Dev Dutt Sharma
Rajasthan High Court · (2019) 09 RAJ CK 0135
High Courts03 Sept 2019Allowed
State Of Rajasthan And Ors Vs Sudha Rani Singhal
Rajasthan High Court · (2019) 09 RAJ CK 0134
Code Of Civil Procedure, 1908 — Order 41 Rule 27Rajasthan Civil Service Rules, 1951 — Rule 54
High Courts03 Sept 2019Disposed Off
Ramkhiladi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0133
High Courts03 Sept 2019Partly Allowed
Suraj And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0132
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Sept 2019Disposed Off
Lalita Saxena Vs Geetesh Srivastava
Rajasthan High Court · (2019) 09 RAJ CK 0131
Limitation Act, 1963 — Section 5Hindu Marriage Act, 1955 — Section 9
High Courts03 Sept 2019Partly Allowed
State Of Rajasthan & Ors Vs Kalu Ram & Ors
Rajasthan High Court · (2019) 09 RAJ CK 0025
Rajasthan Tenancy Act, 1955 — Section 5(43), 14, 15, 15AAALand Acquisition Act, 1894 — Section 18Constitution Of India, 1950 — Article 226, 300A
High Courts03 Sept 2019Allowed
Mohalla Vikas Samiti Vs State Of Rajasthan & Ors
Rajasthan High Court · (2019) 09 RAJ CK 0024
Bangalore Development Authority Act, 1976 — Section 38AConstitution Of India, 1950 — Article 14, 226
High Courts03 Sept 2019Dismissed
M/s. Ishwar Singh Hadmat Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0023
Rajasthan Transparency In Public Procurement Rules, 2013 — Rule 29, 29(2)(i), 73, 73(3), 73(3)(a), 73(3)(b)
High Courts03 Sept 2019Allowed
Shakar Dutt Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0022
High Courts03 Sept 2019Disposed Off
Deepak And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 164, 200, 482
High Courts03 Sept 2019Allowed
Hukma Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0020
Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(N), 376(D)(A)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(G)(L), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Sept 2019Allowed
Riyasat Ali And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts03 Sept 2019Allowed
Kanhaiya Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Sept 2019Allowed
Reshmi Vs State And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0017
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 4, 25