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Rajasthan High Court judgments

44,813 judgments · page 370 of 2,241

High Courts02 Sept 2019Allowed

Parvatsingh Vs State Of Rajasthan

Rajasthan High Court · (2019) 09 RAJ CK 0002

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts02 Sept 2019Allowed

Lalit Joshi Vs Girja

Rajasthan High Court · (2019) 09 RAJ CK 0001

Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 313, 325, 406, 498(A)
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High Courts30 Aug 2019Disposed Off

Jitendra Sighani Vs Harneek

Rajasthan High Court · (2019) 08 RAJ CK 0161

Guardians And Wards Act, 1890 — Section 7, 12, 13, 25Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 498ACode Of Criminal Procedure, 1973 — Section 125
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High Courts29 Aug 2019Partly Allowed

Sonu @ Sohan Ahir Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0354

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 201, 299, 302, 304, 304II, 323Evidence Act, 1872 — Section 27
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High Courts29 Aug 2019Allowed

Sandeep @ Ravan Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0175

Indian Penal Code, 1860 — Section 34, 307, 341, 392, 394, 397Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 389
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