High Courts29 Aug 2019Allowed
Navaram Rebari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 371 of 2,241
High Courts29 Aug 2019Partly Allowed
Union Of India And Ors Vs Puranmal Sharma
Rajasthan High Court · (2019) 08 RAJ CK 0172
Railway Service (Pension) Rules, 1993 — Rule 20, 31
High Courts29 Aug 2019
Sulochna Vs Manoj Kumar
Rajasthan High Court · (2019) 08 RAJ CK 0171
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts29 Aug 2019Allowed
Raju @ Rajendra Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0170
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts29 Aug 2019Dismissed
Mod Singh @ Mahendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0169
Indian Penal Code, 1860 — Section 34, 201, 302, 392Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Aug 2019Allowed
Ummeda Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0168
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 452
High Courts29 Aug 2019Partly Allowed
Ratan Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0167
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 18(c), 29
High Courts29 Aug 2019Partly Allowed
Mohd.Jubaan @ Mohd.nawaj @ Jaanu Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0166
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 50, 60Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Aug 2019Partly Allowed
Ram Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15B
High Courts29 Aug 2019Partly Allowed
Kamlesh @ Raju Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0164
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Aug 2019Partly Allowed
Khuma Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0163
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Aug 2019Dismissed
Shankar Lal Vs Shanta Kumari alias Shanti Bai And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0162
Indian Trusts Act, 1882 — Section 82
High Courts28 Aug 2019Disposed Off
Bhanwar Lal Vs Rajasthan State Industrial Development And Investment Corporation Limited And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0160
High Courts28 Aug 2019Disposed Off
Bhanwar Lal Vs Rajasthan State Industrial Development And Investment Corporation Limited (RIICO) And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0159
High Courts28 Aug 2019Dismissed
Sunita Bhatnagar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0158
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 6D
High Courts28 Aug 2019Dismissed
Ram Kishan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0157
High Courts28 Aug 2019Dismissed
Mohan Lal Khatu Vs UTI Asset Management Company Limited And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0156
UTI Asset Management Company (Staff) Rules, 2003 — Rule 3(h), 6(2), 55, 55(1), 55(2)Constitution Of India, 1950 — Article 12
High Courts28 Aug 2019Dismissed
Abdul Gaffar Khan And Ors Vs Abdul Sattar Khan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0155
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
High Courts28 Aug 2019Dismissed
Dolly Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0154
Rajasthan Panchayati Raj Rules, 1996 — Rule 10(a), 10(a)(ii), 266(3)
High Courts28 Aug 2019Partly Allowed
Champa Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0153
Rajasthan Animal Husbandry Subordinate Service Rules, 1977 — Rule 19