High Courts05 Sept 2019Disposed Off
Ram Sahai And Ors Vs Presiding Officer, Labour Court No. 2 And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0138
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 368 of 2,241
High Courts05 Sept 2019Allowed
Rajasthan State Industrial Development And Investment Corporation Limited Riico Limited And Ors Vs M/s. HNB Asia Limited Having Its Administrative Office And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0137
RIICO Disposal Of Land Rules, 1979 — Rule 3(W)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8C
High Courts05 Sept 2019Dismissed
Anil Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0136
High Courts05 Sept 2019Dismissed
State Of Rajasthan & Ors Vs Deepika Sharma
Rajasthan High Court · (2019) 09 RAJ CK 0048
Rajasthan Compassionate Appointment Of The Dependents Of The Deceased Government Servant Rules, 1996 — Rule 2(c)Constitution Of India, 1950 — Article 14, 16
High Courts05 Sept 2019Disposed Off
Rajat Malu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0047
Rajasthan Panchayati Raj Act, 1994 — Section 97Rajasthan Panchayati Raj Rules, 1996 — Rule 146, 147, 148, 149, 150, 151, 152
High Courts05 Sept 2019Dismissed
Om Prakash Vs Devi Lal And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0046
Rajasthan Land Revenue Act, 1956 — Section 10, 75, 136Constitution Of India, 1950 — Article 227
High Courts05 Sept 2019Allowed
Sushila Khichar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0045
Constitution Of India, 1950 — Article 14
High Courts05 Sept 2019Allowed
Bhanu Kunwar Vs Manvendra Singh
Rajasthan High Court · (2019) 09 RAJ CK 0044
Hindu Marriage Act, 1955 — Section 13(1)Code Of Civil Procedure, 1908 — Section 24
High Courts05 Sept 2019Allowed
Maya Kumari Vs Prakash Kumar
Rajasthan High Court · (2019) 09 RAJ CK 0043
Hindu Marriage Act, 1955 — Section 13ACode Of Civil Procedure, 1908 — Section 24
High Courts05 Sept 2019Allowed
Suman Kanwar Vs Narendra Singh Chundawat
Rajasthan High Court · (2019) 09 RAJ CK 0042
Hindu Marriage Act, 1955 — Section 13ACode Of Civil Procedure, 1908 — Section 24
High Courts05 Sept 2019Allowed
Jeetu Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0041
Indian Penal Code, 1860 — Section 34, 148, 149, 307, 308, 336, 353Code Of Criminal Procedure, 1973 — Section 397
High Courts05 Sept 2019Disposed Off
Gurjeet Singh @ Gurmeet Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Sept 2019Allowed
Mahendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0038
Indian Penal Code, 1860 — Section 120B, 363, 366A, 376DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(G), 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts05 Sept 2019Allowed
Anil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Drugs And Cosmetics Act, 1940 — Section 8(C), 27(B)(ii)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Sept 2019Dismissed
Tata AIG General Insurance Co. Ltd. Regd. Office Vs Kamla Devi And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0036
Motor Vehicles Act, 1988 — Section 140, 166Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts05 Sept 2019Allowed
State Of Rajasthan And Ors Vs Workmen Compensation Commissioner, Bhilwara (Raj.) And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0035
Workmen Compensation Act, 1923 — Section 22Code Of Criminal Procedure, 1973 — Section 174
High Courts05 Sept 2019Dismissed
Kalu @ Kamlesh Vs Arvind Kumar And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0034
High Courts04 Sept 2019Allowed
Milap Chand Dandia And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0057
Rajasthan Ministers Salaries Act, 2017 — Section 5, 5(1), 5(A), 7BB, 11, 11(1), 11(2)Uttar Pradesh Ministers (Salaries, Allowances And Miscellaneous Provisions) Act, 1981 — Section 4, 4A, 4(3)Members Of Parliament (Remuneration And Services) Act, 2013 — Section 43(1)(a)
High Courts04 Sept 2019Allowed
Asif Ali Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0033
High Courts04 Sept 2019Disposed Off
Devi Lal And Ors Vs State And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471