High Courts12 Sept 2019Dismissed
Rajasthan State Road Transport Corporation Vs Himmat Singh And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0087
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 366 of 2,241
High Courts12 Sept 2019Disposed Off
Mohd. Shahzad Qureshi Vs Lalit And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0086
High Courts12 Sept 2019Dismissed
Murli Joshi Vs Radhi Devi
Rajasthan High Court · (2019) 09 RAJ CK 0085
Code Of Civil Procedure, 1908 — Section 96Transfer Of Property Act, 1882 — Section 106, 106(4)General Clauses Act, 1897 — Section 27
High Courts11 Sept 2019Dismissed
State Of Rajasthan Vs Ashok And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0192
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts11 Sept 2019Allowed
Monika Parashar Vs Registrar, Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University, (Dr.S.R.A.U.) And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0083
Indian Medicine Central Council (Minimum Standard Of Education In Indian Medicine) Amendment Regulations, 2016 — Regulation 6
High Courts11 Sept 2019Allowed
Govind Soni Vs Registrar, Dr. Sarvepalli Radhakrishnana Rajasthan Ayurvedic University (Dr. S.R.A.U.) And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0082
Indian Medicine Central Council (Minimum Standard Of Education In Indian Medicine) Amendment Regulations, 2016 — Regulation 6
High Courts11 Sept 2019Dismissed
Devendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0081
Constitution Of India, 1950 — Article 24(4)(1)
High Courts11 Sept 2019Dismissed
All India Retired Bank Employees Association Vs State Bank Of Bikaner & Jaipur And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0080
State Bank Of India Subsidiary Banks Act 1959 — Section 63(1), 63(2)(o)State Bank Of Bikaner & Jaipur (Employees) Pension Regulations, 1995 — Regulation 3, 3(i)(a), 3(1)(b), 3(1)(c), 3(1), 3(2), 3(3), 3(5), 3(8), 3(9), (5)(c), 28, 29(1), 29(2), 41, 41(1), 41(2), 41(4), 41(5)(1), 41(5)(c), 41(5)(1)(g), 51(1)
High Courts11 Sept 2019Dismissed
Om Prakash Godara Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0079
Rajasthan Tenancy Act, 1955 — Section 232Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16Rajasthan Civil Services (Pension) Rules, 1996 — Rule 7
High Courts11 Sept 2019Dismissed
Ramniwas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0078
Rajasthan Secondary Education Act, 1957 — Section 3, 36
High Courts11 Sept 2019Allowed
Swati Paliwal Vs Neeraj @ Tejas Paliwal
Rajasthan High Court · (2019) 09 RAJ CK 0077
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts11 Sept 2019Dismissed
Achla Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0076
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 18(3), 102Indian Penal Code, 1860 — Section 302, 307, 376
High Courts11 Sept 2019Allowed
Kashi Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 6A, 7, 8Indian Penal Code, 1860 — Section 120B
High Courts11 Sept 2019Allowed
Rakesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0074
Indian Penal Code, 1860 — Section 363, 366, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts11 Sept 2019Dismissed
Bharti Axa General Insurance Co. Ltd Vs Bheri Bai And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0073
Motor Vehicles Act, 1988 — Section 2(46), 61, 166
High Courts11 Sept 2019Allowed
Amu Devi And Ors Vs Kheta Ram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0072
Rajasthan Tenancy Act, 1955 — Section 207,Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 10A(2), Order 7 Rule 10A(3), Order 7 Rule 11
High Courts09 Sept 2019Allowed
Rahul Kumar Sharma Vs Union Of India And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0191
Constitution Of India, 1950 — Article 15(a)
High Courts09 Sept 2019Dismissed
Deepak Kumar Chhangani & Ors Vs State Of Rajasthan & Ors
Rajasthan High Court · (2019) 09 RAJ CK 0071
Jammu And Kashmir (Extension Of Laws) Act, 1956 — Section 124, 133Rajasthan Medical & Health Subordinate Service Rules, 1965 — Rule 19Constitution Of India, 1950 — Article 14, 16, 309, 320, 320(3), 321, 323
High Courts09 Sept 2019Dismissed
Shankra Ram And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0070
National Highways Act, 1956 — Section 3A(1), 3C, 3C(1)Land Acquisition Act, 1894 — Section 5A
High Courts09 Sept 2019Disposed Off
Jagdish Prasad Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0069
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21