High Courts13 Sept 2019Allowed
Bhanwar Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0106
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 365 of 2,241
High Courts13 Sept 2019Allowed
Manju Devi Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0105
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 438
High Courts13 Sept 2019Allowed
Neha Gupta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0104
Indian Penal Code, 1860 — Section 323, 342, 406, 498ACode Of Criminal Procedure, 1973 — Section 161, 438
High Courts13 Sept 2019Allowed
Nagma Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0103
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(D), 3(1)(S), 3(2)(5A), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts13 Sept 2019
Pratap And Ors Vs Raju S/o Shri Durga Banjara And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0102
Constitution Of India, 1950 — Article 142
High Courts13 Sept 2019Dismissed
M/s Bajaj Allianz General Insurance Co. Ltd Vs Nausad Begum And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0101
Motor Vehicle Act, 1988 — Section 163A, 173
High Courts13 Sept 2019Allowed
Suwati W/o Late Shri Tulsa Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0100
Motor Vehicle Act, 1988 — Section 163A
High Courts13 Sept 2019Allowed
Harman Vs Jai Singh And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0099
Motor Vehicle Act, 1988 — Section 173
High Courts13 Sept 2019Allowed
Pawni widow Of late Punma Ram And Ors Vs G.Gobi alias Gopi And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0098
Motor Vehicle Act, 1988 — Section 166, 147, 147(1)
High Courts12 Sept 2019Allowed
Shankar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0193
Indian Penal Code, 1860 — Section 109, 120B, 149, 302, 450, 452Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts12 Sept 2019Disposed Off
Dalip @ Deepu Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0097
High Courts12 Sept 2019Allowed
Het Ram Mehrera And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0096
High Courts12 Sept 2019Dismissed
Jubin Multi-Speciality Hospital Vs Dr. Shyam Sharma
Rajasthan High Court · (2019) 09 RAJ CK 0095
Evidence Act, 1872 — Section 65Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3), Order 20 Rule 17Constitution Of India, 1950 — Article 227
High Courts12 Sept 2019Dismissed
M/s. Mahadev Fitness Center Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0094
Motor Vehicles Act, 1988 — Section 39, 56, 56(1), 56(2), 56(4), 59, 60, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73Central Motor Vehicles Rules, 1989 — Rule 62, 63, 63(3), 64, 65, 65(e), 67, 69, 126
High Courts12 Sept 2019Allowed
Suresh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0093
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 376(2), 354(D)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 11, 17
High Courts12 Sept 2019Allowed
Bahadur Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 397
High Courts12 Sept 2019Allowed
Saleem Vs State And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0091
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101Indian Penal Code, 1860 — Section 363
High Courts12 Sept 2019Disposed Off
Kana Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 363
High Courts12 Sept 2019Allowed
Daljeet Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0089
Indian Penal Code, 1860 — Section 307, 353, 380, 457Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 23, 25Customs Act, 1962 — Section 112
High Courts12 Sept 2019Disposed Off
Kiran wife And Ors Vs Gopa Ram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0088