High Courts09 Sept 2019Dismissed
Nawal Kishore Soni @ Navratan Soni Vs Sunita Devi Kochar
Rajasthan High Court · (2019) 09 RAJ CK 0068
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 367 of 2,241
High Courts09 Sept 2019Disposed Off
Gayad Ram Vs Pratap Singh Bhati And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0067
Evidence Act, 1872 — Section 65Code Of Civil Procedure, 1908 — Section 114, 151, Order 7 Rule 14, Order 7 Rule 14(3)
High Courts09 Sept 2019Dismissed
Rajendra Kumar And Ors Vs Heera Devi And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0066
Rajasthan Rent Control Act, 2001 — Section 9(i)Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts09 Sept 2019Dismissed
Pankaj Swami Vs Rajasthan State Road Transport Corporation (Rsrtc) And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0065
Industrial Disputes Act, 1947 — Section 2A, 2A(2), 2A(3), 10
High Courts09 Sept 2019Disposed Off
Bhika Ram Bishnoi Vs State And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0064
Indian Penal Code, 1860 — Section 34, 120B, 302, 323, 447Rajasthan Civil Services (Pension) Rules, — Rule 7, 23 (1)
High Courts09 Sept 2019Disposed Off
Anita D/o Hamira Ram S/o Shiv Lal Ram Vs State
Rajasthan High Court · (2019) 09 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 482Medical Termination Of Pregnancy Act, 1971 — Section 3(2)
High Courts09 Sept 2019
Sharafat Khan And Ors Vs State
Rajasthan High Court · (2019) 09 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 311, 482Evidence Act, 1872 — Section 136
High Courts09 Sept 2019Allowed
Preence Prawani Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Sept 2019Dismissed
National Insurance Company Limited Vs Amra Ram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0060
Motor Vehicles Act, 1988 — Section 10(2)(d)
High Courts09 Sept 2019Allowed
Maniram Son Of Bastiram And Ors Vs Jenudeen And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0059
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Sept 2019Allowed
Velji Son Of Bhera Vs Baburam And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0058
Motor Vehicles Act, 1988 — Section 166
High Courts06 Sept 2019Allowed
Nikki And Ors Vs State Of Rajasthan & Ors
Rajasthan High Court · (2019) 09 RAJ CK 0056
Right Of Children to Free And Compulsory Education Act, 2009 — Section 23(1)Civil Service Examination Rules, 2005 — Rule 16(1), 16(2)Constitution Of India, 1950 — Article 14, 16(4), 335
High Courts06 Sept 2019Allowed
Hitesh Finishing Vs Rajasthan State Industrial Development And Investment Corporation Limited (RIICO)
Rajasthan High Court · (2019) 09 RAJ CK 0055
High Courts06 Sept 2019Allowed
Neha Sankhla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0054
Rights Of Persons with Disabilities (Equal Opportunities Protection Of Rights & Full Participation) Act, 2016 — Section 2(y), 3(5), 34(1)Indian Medical Council Act, 1956 — Section 58, 59Constitution Of India, 1950 — Article 12, 14, 16(4)
High Courts06 Sept 2019Allowed
Babulal Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0053
High Courts06 Sept 2019Allowed
Jyotsana And Ors Vs Sub-Divisional Magistrate, Banswara. (Raj.) And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0052
Maintenance & Welfare Of Parents And Senior Citizens Act, 2007 — Section 4, 5, 23
High Courts06 Sept 2019Allowed
Surendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Sept 2019Allowed
Deu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0050
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Sept 2019Disposed Off
Ramesh Chandra Chabra And Ors Vs United India Insurance Co. Ltd And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0049
Motor Vehicles Act, 1988 — Section 140, 166Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 Sept 2019Dismissed
Rajasthan Rajya Vidyut Prasaran Nigam Limited And Ors Vs Anil Kanwariya
Rajasthan High Court · (2019) 09 RAJ CK 0139
Probation Of Offenders Act, 1958 — Section 3, 4, 5, 12Indian Penal Code, 1860 — Section 143, 147, 149, 323, 341Code Of Criminal Procedure, 1973 — Section 156(3)