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Rajasthan High Court judgments

44,813 judgments · page 364 of 2,241

High Courts13 Sept 2019Disposed Of/ Allowed

Jeetu @ Jitendra And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 09 RAJ CK 0194

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 323, 324, 325, 326, 341, 336Arms Act, 1959 — Section 3, 25, 29Code Of Criminal Procedure, 1973 — Section 313
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High Courts13 Sept 2019Allowed

Ram Lal Vs State

Rajasthan High Court · (2019) 09 RAJ CK 0121

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 389
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High Courts13 Sept 2019Dismissed

Mangla Ram Vs State

Rajasthan High Court · (2019) 09 RAJ CK 0120

Indian Penal Code, 1860 — Section 148, 149, 201, 302, 323, 341, 454, 364
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High Courts13 Sept 2019Dismissed

Mahaveer Bhandari Vs Ankur Jain (Tatiya)

Rajasthan High Court · (2019) 09 RAJ CK 0118

Rajasthan Rent Control Act, 2001 — Section 9 (a), 9(i), 21Code Of Civil Procedure, 1908 — Order 1 Rule 10 CPCConstitution Of India, 1950 — Article 227
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High Courts13 Sept 2019Dismissed

Leela Devi Vs Kamla

Rajasthan High Court · (2019) 09 RAJ CK 0116

Rajasthan Rent Control Act, 2001 — Section 9(a), 9(b), 9(f)Constitution Of India, 1950 — Article 227
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High Courts13 Sept 2019Allowed

Vandana Vs Omprakash Tailor

Rajasthan High Court · (2019) 09 RAJ CK 0112

Hindu Marriage Act, 1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24, 151Code Of Criminal Procedure, 1973 — Section 125
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High Courts13 Sept 2019Disposed Off

Abdul Aziz Khan Vs State

Rajasthan High Court · (2019) 09 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 102Passports Act, 1967 — Section 10, 10(3)
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High Courts13 Sept 2019Allowed

Rekha And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 09 RAJ CK 0107

Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
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