High Courts18 Sept 2019Allowed
Baktaram Vs Kojaram Patel
Rajasthan High Court · (2019) 09 RAJ CK 0177
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 362 of 2,241
High Courts18 Sept 2019Allowed
Sugna Ram Vs Birla White Cement
Rajasthan High Court · (2019) 09 RAJ CK 0176
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 2(b), 17A
High Courts18 Sept 2019Dismissed
General Manager, Bharat Sanchar Nigam Limited And Ors Vs Subhash Kumar Sidana
Rajasthan High Court · (2019) 09 RAJ CK 0175
Legal Services Authorities Act, 1987 — Section 22C
High Courts18 Sept 2019Dismissed
Dr. Naresh Bansal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0174
High Courts18 Sept 2019Allowed
Durga Ram And Ors Vs Durga Ram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0173
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 325Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 389
High Courts18 Sept 2019Allowed
Anurag Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0172
Indian Penal Code, 1860 — Section 34, 201, 302, 365Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts18 Sept 2019Partly Allowed
Bablu alias Gopal alias Vijay Kharol And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0171
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 357Indian Penal Code, 1860 — Section 34, 302, 304I, 324, 326, 447Evidence Act, 1872 — Section 27
High Courts18 Sept 2019Dismissed
Laxmi Narayan Bairwa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0170
Jai Narayan Vyas University Act, 1962 — Section 11Maharshi Dayanand Saraswati Univerity Act, 1987 — Section 9University Grants Commission Act, 1956 — Section 2(f), 4, 12, 12A, 12(d), 12(e), 14, 22, 26, 26(1), 26(1)(e), 26(1)(g)
High Courts17 Sept 2019Allowed
State Of Rajasthan And Ors Vs Rajesh Kumar Meena
Rajasthan High Court · (2019) 09 RAJ CK 0246
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 376Code Of Criminal Procedure, 1973 — Section 320, 320(8)
High Courts17 Sept 2019Dismissed
M/s. HCL Infosystems Limited And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0245
Rajasthan Value Added Tax, 2003 — Section 22, 23, 24, 25, 26, 26(1), 55, 61, 82, 83, 84Income-tax Act, 1961 — Section 34, 260ACode Of Civil Procedure, 1908 — Section 100
High Courts17 Sept 2019Disposed Of
Pooja Prabhakar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0244
High Courts17 Sept 2019Disposed Of
Siddharth Jain Vs Hdfc Bank Limited
Rajasthan High Court · (2019) 09 RAJ CK 0243
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Security Interest Enforcement Rules, 2002 — Rule 8(1)
High Courts17 Sept 2019Dismissed
Bhagwat Singh Ranawat Vs Union Of India And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0242
Ancient Monuments And Archaeological Sites And Remains Act, 1958 — Section 2(c), 38, 38(1), 38(2)(c), 29, 29(a)Ancient Monuments And Archaeological Sites And Remains Rules, 1959 — Section 8(d)
High Courts17 Sept 2019Dismissed
Raghuveer Sahriya And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0241
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Sept 2019Dismissed
State Of Rajasthan And Ors Vs Serve Shree Om Shiv Neelkanth Associates And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0199
Rajasthan Minor Mineral Concession Rules, 2017 — Rule 44(16)
High Courts17 Sept 2019Allowed
Rohitashva Vs Rajesh Kumar And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0197
Motor Vehicle Act, 1988 — Section 166
High Courts17 Sept 2019Allowed
Rajesh @ Pilu Ram @ Pilu Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0164
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 302
High Courts17 Sept 2019Dismissed
Monu Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0163
Hindu Marriage Act, 1955 — Section 13B
High Courts17 Sept 2019Allowed
Shrinath Lohiya And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0162
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 389
High Courts17 Sept 2019Allowed
State Of Rajasthan And Ors Vs Jamna Devi And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0161
Rajasthan Compassionate Appointment Of Dependents Of Deceased Government Servants Rules, 1996 — Rule 2(c)Constitution Of India, 1950 — Article 14, 16, 16(2), 16(3), 16(5)