High Courts23 Sept 2019Dismissed
Manish Kumar Sethia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0188
Chartered Accountants Regulations, 1988 — Section 45
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 361 of 2,241
High Courts23 Sept 2019Allowed
Nand Kishore @ Nandu Singh Vs State, Through Pp And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0187
Indian Penal Code, 1860 — Section 366, 376Information Technology Act, 2000 — Section 67AJuvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts23 Sept 2019Allowed
Ganesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0186
Indian Penal Code, 1860 — Section 143, 323, 341, 392Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts23 Sept 2019Dismissed
Naveen Kandara Vs State, Through Pp And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0185
Indian Penal Code, 1860 — Section 302, 323, 341Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts23 Sept 2019Allowed
Pukhraj And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0184
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 678, 471
High Courts23 Sept 2019Allowed
Kumbh Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0183
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 419, 420
High Courts23 Sept 2019Disposed Of
Pepi Bai And Ors Vs Heera Ram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0182
High Courts20 Sept 2019Allowed
Jogaram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0201
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 3(I)(2)(v)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 306, 341, 323, 365, 382, 384
High Courts20 Sept 2019Allowed
Revashankar Vs Chandraswaroop Sharma And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0181
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts20 Sept 2019Disposed Of
Babu Singh @ Bhagwan Singh Vs Mehra Ram And Anr
Rajasthan High Court · (2019) 09 RAJ CK 0180
High Courts20 Sept 2019Disposed Of
Charan Singh And Anr Vs Om Prakash Sobati And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0179
High Courts19 Sept 2019Dismissed
Pr. Commissioner Of Income Tax, Ajmer, Ajmer Vs M/s Nitin Spinners Ltd
Rajasthan High Court · (2019) 09 RAJ CK 0169
Income Tax Act, 1961 — Section 260A
High Courts19 Sept 2019Allowed
Nahar Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0168
Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 9
High Courts19 Sept 2019Allowed
Ayaz Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0167
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 452, 506Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts19 Sept 2019Allowed
Sangsingh Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0166
Code Of Criminal Procedure, 1973 — Section 397, 401, 457
High Courts19 Sept 2019Allowed
Mahaveer Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A
High Courts18 Sept 2019Dismissed
Balveer Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0249
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32
High Courts18 Sept 2019Disposed Of
United India Insurance Company Ltd Vs Renu Khatik And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0248
High Courts18 Sept 2019Disposed Of
Rohit @ Pappu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0247
Indian Penal Code, 1860 — Section 395, 397Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Sept 2019Dismissed
Hardeep Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0178
Farmers’ Participation In Management Of Irrigation Systems Act, 2000 — Section 3, 4, 6, 8, 18, 19, 23, 29, 30, 35Micro, Small And Medium Enterprises Development Act, 2006 — Section 18(3), 21(1), 30Arbitration And Conciliation Act, 1996 — Section 36(1)