High Courts26 Sept 2019Allowed
Prakash Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0239
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354A, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 359 of 2,241
High Courts26 Sept 2019Allowed
Dinesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0238
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Sept 2019Allowed
Bajrang Lal Vs State, Through P.p.
Rajasthan High Court · (2019) 09 RAJ CK 0237
Indian Penal Code, 1860 — Section 376D, 450Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Sept 2019Allowed
Komal Sindhi Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0236
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts26 Sept 2019Allowed
Gogaram Vs State, Through P.p.
Rajasthan High Court · (2019) 09 RAJ CK 0235
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 17, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Sept 2019Allowed
Kana Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0234
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Sept 2019Dismissed
Bhoop Shah @ Bhoopi Vs State, Through Pp
Rajasthan High Court · (2019) 09 RAJ CK 0233
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Drugs And Cosmetics Act, 1940 — Section 18(c), 27(B)(II)Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Sept 2019Disposed Of
Manbhari And Ors Vs Ayub Mehar & Ors
Rajasthan High Court · (2019) 09 RAJ CK 0232
Motor Vehicles Act, 1988 — Section 173
High Courts26 Sept 2019Dismissed
LRs Of Dwarka Prasad And Ors Vs Hetram And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0231
High Courts25 Sept 2019Allowed
Aravali Vetetinary College, Sikar Vs Rajasthan University Of Veterinary And Animal Sciences And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0230
Veterinary Council Of India – Minimum Standards Of Veterinary Education – Degree Course (B.V.Sc. & A.H.) Regulations, 2008 — Regulation 7(9)
High Courts25 Sept 2019Dismissed
Manish Bishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0229
Rajasthan Police Subordinate Service Rules, 1989 — Rule 21(3)
High Courts25 Sept 2019Disposed Of
Meena Saini Vs Director (Primary Education), Bikaner And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0228
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Sept 2019Dismissed
Kesar Vs Nihali Kumari
Rajasthan High Court · (2019) 09 RAJ CK 0227
Code Of Civil Procedure, 1908 — Order 16 Rule 3Constitution Of India, 1950 — Article 227
High Courts25 Sept 2019Allowed
Manish Jyani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0226
Indian Penal Code, 1860 — Section 143, 307, 323, 341, 365Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts25 Sept 2019Allowed
Kailash And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 09 RAJ CK 0225
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 436Evidence Act, 1872 — Section 27
High Courts25 Sept 2019Dismissed
Gurpreet Singh Vs Manjinder Kaur And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0224
Hindu Marriage Act, 1955 — Section 13, 24
High Courts25 Sept 2019Allowed
Honki Devi And Ors Vs Balveer Singh And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0223
High Courts25 Sept 2019Dismissed
Oriental Insurance Company Limited Vs Manphool Nath And Anr
Rajasthan High Court · (2019) 09 RAJ CK 0222
Workmen’s Compensation Act, 1923 — Section 4, 4(1)(c)(ii), 12(2), 30
High Courts25 Sept 2019Dismissed
Lrs Of Gopi And Ors Vs Kishan Lal And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0221
High Courts25 Sept 2019Dismissed
Legal representatives Of Kundanmal And Ors Vs Surendra Kumar And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0220
Hindu Minority And Guardianship Act, 1956 — Section 8(2), 8(2)(a)Hindu Succession Act, 1956 — Section 14, 15