High Courts04 Oct 2019Allowed
M/s Shiva Construction Pvt. Ltd. Vs Union Of India And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0057
Arbitration And Conciliation Act, 1996 — Section 11(6), 15, 15(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 357 of 2,241
High Courts04 Oct 2019Allowed
Anil Vs State
Rajasthan High Court · (2019) 10 RAJ CK 0028
Indian Penal Code, 1860 — Section 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15
High Courts04 Oct 2019Allowed
Kanchan Solanki Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0027
Constitution Of India, 1950 — Article 14
High Courts04 Oct 2019Allowed
Ashok Vasita Vs Urban Improvement Trust (UIT), Udaipur And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0026
Rajasthan Urban Improvement Act, 1959 — Section 91A, 91(2)Constitution Of India, 1950 — Article 227
High Courts04 Oct 2019Allowed
Rajendra @ Sunny @ Dadu @ Rajkumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0025
Indian Penal Code, 1860 — Section 341, 395Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts04 Oct 2019Allowed
Kuldeep Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0024
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Indian Penal Code, 1860 — Section 306Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 16, 17
High Courts04 Oct 2019Allowed
Jakir Husain Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0023
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5T), 14A(2)Indian Penal Code, 1860 — Section 376, 377, 511
High Courts04 Oct 2019Allowed
Kalu Lal @ Prabhu Lal Vs State
Rajasthan High Court · (2019) 10 RAJ CK 0022
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)W(I), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 354, 376, 452
High Courts04 Oct 2019Allowed
Mahendra Kumar Sharma Vs State
Rajasthan High Court · (2019) 10 RAJ CK 0021
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 3(2)(Va), 14A(2)Indian Penal Code, 1860 — Section 342, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts04 Oct 2019Allowed
Shesha Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 106
High Courts04 Oct 2019Allowed
Rajendra alias Pappu Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 313, 374, 437AIndian Penal Code, 1860 — Section 323, 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(III), 3(2)(w)
High Courts04 Oct 2019Partly Allowed
Narayan Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0018
Indian Penal Code, 1860 — Section 300, 302, 304, 307, 324, 326, 498ACode Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts04 Oct 2019Partly Allowed
Dharmesh @ Dharmendra Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304, 397, 398Arms Act, 1959 — Section 4, 25
High Courts04 Oct 2019Dismissed
Narendra Singh @ Mukesh @ Bhura Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 391Indian Penal Code, 1860 — Section 120B, 302, 324Evidence Act, 1872 — Section 27
High Courts04 Oct 2019Dismissed
Land Acquisition Officer And Ors Vs Mohan Lal And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0015
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts03 Oct 2019Allowed
Rajasthan Public Service Commission, Ajmer Vs Rekha And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0056
Limitation Act, 1872 — Section 5Rajasthan Panchayati Raj Rules, 1996 — Rule 266(3)
High Courts03 Oct 2019Dismissed
Anita Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0013
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 6D
High Courts03 Oct 2019Allowed
Sohan Lal @ Sonu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0012
Indian Penal Code, 1860 — Section 64, 323, 326, 341, 382Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts03 Oct 2019Dismissed
Mahendra Punia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 173(2), 227, 228, 397, 401, 482Indian Penal Code, 1860 — Section 109, 120B, 302Arms Act, 1959 — Section
High Courts03 Oct 2019Allowed
Rajesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0010
Indian Penal Code, 1860 — Section 323, 341, 342, 354, 450Code Of Criminal Procedure, 1973 — Section 439