High Courts03 Oct 2019Allowed
Hanif Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0009
Indian Penal Code, 1860 — Section 120B, 341, 342, 343, 366, 376(D)Code Of Criminal Procedure, 1973 — Section 439
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Rajasthan High Court judgments
44,813 judgments · page 358 of 2,241
High Courts03 Oct 2019Allowed
Gopal Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0008
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)(W)(i), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 376
High Courts03 Oct 2019Dismissed
Ghewar Ram Vs Guddi
Rajasthan High Court · (2019) 10 RAJ CK 0007
Hindu Marriage Act, 1955 — Section 13, 24
High Courts01 Oct 2019Disposed Of
Mohan Singh Tada And Ors Vs S.M.S. Investment Corporation (Pvt) Limited And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0006
High Courts01 Oct 2019Dismissed
Priti Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0005
Constitution Of India, 1950 — Article 14, 16, 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d), 19(1)(e), 19(1)(f), 19(1)(g)
High Courts01 Oct 2019Disposed Of
Munshiram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0004
High Courts01 Oct 2019Dismissed
Anant Vyas And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0003
Rajasthan Sports (Registration, Recognition And Regulation Of Associations) Act, 2005 — Section 24
High Courts01 Oct 2019Dismissed
Asha Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 299, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341
High Courts01 Oct 2019Dismissed
Lichhu Devi Vs Champalal An dOrs
Rajasthan High Court · (2019) 10 RAJ CK 0001
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts30 Sept 2019Dismissed
Dule Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0259
Rajasthan Panchayati Raj Act, 1994 — Section 9, 10, 11, 12, 13, 14, 15, 101, 101(1), 107G, 115Constitution Of India, 1950 — Article 243C
High Courts30 Sept 2019Dismissed
Tararam Mali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0258
Rajasthan Municipalities Act, 2009 — Section 39, 39(3), 39(4), 39(6)Rajasthan Municipalities Act, 1959 — Section 63(2), 63(3), 63(4)Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Allowed
Sezadmeer Khan And Anr Vs Dharmveer Singh And Anr
Rajasthan High Court · (2019) 09 RAJ CK 0257
High Courts27 Sept 2019Partly Allowed
Sanju @ Santosh Kanwar Vs National Insurance Co Ltd
Rajasthan High Court · (2019) 09 RAJ CK 0256
High Courts27 Sept 2019Allowed
Manish Jod @ Monu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0255
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA)
High Courts27 Sept 2019Disposed Of
Mohan Singh And Ors Vs Gurmeet Kaur And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0253
Code Of Civil Procedure, 1908 — Section 47, 151, Order 21 Rule 15, Order 21 Rule 35, Order 22 Rule 3, Order 22 Rule 3(5), Order 22 Rule 5
High Courts27 Sept 2019Dismissed
Nathu Lal Vs Jitendra Singh And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0252
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts27 Sept 2019Disposed Of
Ram Lal Dhakad And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0251
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Sept 2019Dismissed
Himanshu Solanki Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0250
University Grants Commission Act, 1956 — Section 26(1)(e), 26(1)(g)Minimum Qualifications For Appointment Of Teachers And Other Academic Staffs In Universities And Colleges And Measures For The Maintenance Of Standards In Higher Education, 2010 — Regulation 7.3.0, 7.4.0
High Courts26 Sept 2019Allowed
Mani Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 09 RAJ CK 0240
Indian Penal Code, 1860 — Section 305, 354D, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 11Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12