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Rajasthan High Court judgments

44,813 judgments · page 360 of 2,241

High Courts25 Sept 2019Dismissed

Chandra Kalla (Died) And Ors Vs Shankar Lal And Ors

Rajasthan High Court · (2019) 09 RAJ CK 0219

Rajasthan Pre-emption Act, 1966 — Section 4, 5, 6, 6(1)(iii), 13, 14, 15Code Of Civil Procedure, 1908 — Order 21 Rule 88, Order 41 Rule 27Constitution Of India, 1950 — Article 14, 15, 19(1)(f)
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High Courts24 Sept 2019Dismissed

Hetram And Ors Vs Union Of India And Ors

Rajasthan High Court · (2019) 09 RAJ CK 0217

Border Security Force Rules, 1969 — Rule 19, 19(1), 19(2)(b), 19(3)Central Civil Services (Pension) Rules, 1972 — Rule 3(q), 13, 26, 35, 36, 48A, 49, 49(1), 49(2), 49 (2)(a), 49(2)(b)Constitution Of India, 1950 — Article 14
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High Courts24 Sept 2019Dismissed

Surendra Kumar @ Chandiram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 09 RAJ CK 0213

Indian Penal Code, 1860 — Section 363, 366, 376(2)(I)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(L), 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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High Courts24 Sept 2019Allowed

Basant Kumar Paliwal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 09 RAJ CK 0212

Code Of Criminal Procedure, 1973 — Section 320, 482Information Technology Act, 2000 — Section 84(c)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)(V)
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High Courts24 Sept 2019Dismissed

Vijay Kumar Vs Pinki

Rajasthan High Court · (2019) 09 RAJ CK 0209

Hindu Marriage Act, 1955 — Section 24Limitation Act, 1963 — Section 5
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High Courts23 Sept 2019Dismissed

Chetan Kumar Vs Hamida Bai

Rajasthan High Court · (2019) 09 RAJ CK 0189

Transfer Of Property Act, 1882 — Section 54, 106Registration Act, 1908 — Section 17, 49
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