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Rajasthan High Court judgments

44,813 judgments · page 350 of 2,241

High Courts02 Dec 2019Dismissed

Chunni Lal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Indian Penal Code, 1860 — Section 186, 397, 341, 509Constitution Of India, 1950 — Article 226
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High Courts28 Nov 2019Allowed

Sanwar Lal Balai Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0076

Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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High Courts27 Nov 2019Partly Allowed

Chet Ram Vs State And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0069

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313
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High Courts27 Nov 2019Allowed

Sunil @ Bhup Singh Vs State

Rajasthan High Court · (2019) 11 RAJ CK 0068

Indian Penal Code, 1860 — Section 147, 149, 304, 323, 336, 504Code Of Criminal Procedure, 1973 — Section 439
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High Courts26 Nov 2019Dismissed

Lalita Samdani Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 11 RAJ CK 0075

Uttar Pradesh Kshetra Samitis And Zila Parishad Adhiniyam, 1961 — Section 2(19), 15(3)(i), 15(3)(ii), 236Rajasthan Municipalities (Motion Of no confidence against the Chairperson or Vice Chairperson) Rules, 2017 — Rule 3, 3(2)
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High Courts26 Nov 2019Dismissed

Ram Kumar Vs Ramkala

Rajasthan High Court · (2019) 11 RAJ CK 0074

Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
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High Courts20 Nov 2019Allowed

Mahendra Kathat Vs State

Rajasthan High Court · (2019) 11 RAJ CK 0027

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439Motor Vehicles Act, 1988 — Section 133
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High Courts19 Nov 2019Allowed

Soji Bagariya And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0030

Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 143, 323, 332, 333, 341, 353
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High Courts19 Nov 2019Allowed

Jabru Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 11 RAJ CK 0025

Indian Penal Code, 1860 — Section 376, 376(2)(i), 511Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 437AProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 7, 8
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