High Courts07 Nov 2019Allowed
Pargat Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0085
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 352 of 2,241
High Courts07 Nov 2019Allowed
Appeal And Ors Vs State And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0083
Indian Penal Code, 1860 — Section 341, 395
High Courts07 Nov 2019Allowed
Ravi Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0082
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 427(1), 482Indian Penal Code, 1860 — Section 365, 379, 392, 395
High Courts07 Nov 2019Disposed Of
Prakash Chandra And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0081
National Highways Act, 1956 — Section 3A, 3D, 8BControl Of National Highways (Land & Traffic) Act, 2002 — Section 26Constitution Of India, 1950 — Article 226(3)
High Courts07 Nov 2019Dismissed
New India Assurance Company Limited And Ors Vs Jubeda Bano And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0080
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 172, 173
High Courts07 Nov 2019Dismissed
United India Insurance Company Limited, Regional Office Vs Narayani And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0079
Legal Services Authority Act, 1987 — Section 22C
High Courts07 Nov 2019Allowed
Pappu Singh And Ors Vs Prahlad And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0078
Transfer Of Property Act 1882 — Section 54, 55, 55(4)(b)Contract Act, 1872 — Section 20Evidence Act, 1872 — Section 92
High Courts07 Nov 2019Allowed
Hari Singh Vs Deputy Conservator
Rajasthan High Court · (2019) 11 RAJ CK 0066
Limitation Act, 1963 — Section 5
High Courts07 Nov 2019Dismissed
Latoor Lal Meghwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0065
Rajasthan (Regulation Of Appointments to Public Services And Rationalisation Of Staff) Act, 1999 — Section 9Work Charge Employees Service Rules, 1964 — Rule 2
High Courts07 Nov 2019Allowed
Savitri Girls College, Ajmer And Ors Vs Shakuntala Tanwar Shakuntala Tanwar And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0064
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts07 Nov 2019Dismissed
Sawai Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0063
Indian Penal Code, 1860 — Section 34, 143, 148, 149, 302, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Nov 2019Allowed
Om Prakash Jangid Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0062
Indian Penal Code, 1860 — Section 302, 328Code Of Criminal Procedure, 1973 — Section 311, 313, 437A
High Courts07 Nov 2019Disposed Of
State Of Rajasthan And Ors Vs Santra Devi
Rajasthan High Court · (2019) 11 RAJ CK 0018
Limitation Act, 1963 — Section 5
High Courts06 Nov 2019Disposed Of
Suresh Kumar Kharadi And Ors Vs State Of Rajasthan, And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0061
Rajasthan Civil Services (Revised Pay Scale) Rules, 2008 — Section 3, 14Constitution Of India, 1950 — Article 14, 16
High Courts06 Nov 2019Disposed Of
Ram Singh And Ors Vs Tehsildar Behror, Tehsil Behror, District Alwar (Raj.)
Rajasthan High Court · (2019) 11 RAJ CK 0060
Rajasthan Land Revenue Act, 1956 — Section 9, 91
High Courts06 Nov 2019Disposed Of
Madan Mohan Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0059
Indian Penal Code, 1860 — Section 34, 120B, 302, 304, 364Code Of Criminal Procedure, 1973 — Section 161, 313, 391
High Courts06 Nov 2019Dismissed
Oriental Insurance Co Ltd, Vs Kamlesh And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0014
Motor Vehicles Act, 1988 — Section 140, 166Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts06 Nov 2019Dismissed
Babu Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0013
High Courts06 Nov 2019Disposed Of
Mangilal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0012
Panchayati Raj Act, 1994 — Section 101
High Courts06 Nov 2019Allowed
Pushkar Garg And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0011
Rajasthan Panchayati Raj Rules, 1996 — Rule 273