High Courts01 Nov 2019Dismissed
Chhagan Ram And Anr Vs Union Of India
Rajasthan High Court · (2019) 11 RAJ CK 0045
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 354 of 2,241
High Courts01 Nov 2019Dismissed
Mukesh Vs Rekha @ Rukmani
Rajasthan High Court · (2019) 11 RAJ CK 0044
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125
High Courts01 Nov 2019Allowed
Rajendra Singh Vs State
Rajasthan High Court · (2019) 11 RAJ CK 0043
Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Nov 2019Disposed Of
Jodhpur Truck Pvt. Ltd Vs Union Of India And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0041
Central Goods And Service Tax Act, 2017 — Section 140, 140(8)Central Goods And Service Tax Rules, 2017 — Rule 117(1), 117(1A)Cenvat Credit Rules, 2004 — Rule 3(7)
High Courts01 Nov 2019Dismissed
Municipal Council, Jaisalmer And Ors Vs Tulsiram
Rajasthan High Court · (2019) 11 RAJ CK 0040
High Courts01 Nov 2019Allowed
Dr. Virendra Kumar Khatri Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0004
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50, 50(1), 50(2)
High Courts01 Nov 2019Allowed
Premaram Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 397, 401, 457
High Courts01 Nov 2019Allowed
Kansara Rushit Vs State
Rajasthan High Court · (2019) 11 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 457, 482
High Courts01 Nov 2019Allowed
Dinesh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 409, 467, 468, 471
High Courts30 Oct 2019Allowed
Asad Ali Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0081
Indian Penal Code, 1860 — Section 34, 302, 304, 307Arms Act, 1959 — Section 4, 25
High Courts24 Oct 2019Dismissed
Ashok Kumar Mehta Vs Bank Of Baroda And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0082
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18Constitution Of India, 1950 — Article 226
High Courts24 Oct 2019Partly Allowed
State Of Rajasthan And Ors Vs Shahabudeen And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0072
Indian Penal Code, 1860 — Section 147, 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 3, 4, 25, 27
High Courts24 Oct 2019Dismissed
Khuma And Ors Vs Shyam Lal And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0071
Workmen’s Compensation Act, 1923 — Section 30
High Courts23 Oct 2019Allowed
Rajasthan Public Service Commission Vs Vipin Sharma And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0084
Limitation Act, 1963 — Section 5
High Courts23 Oct 2019Dismissed
Amin Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0083
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Oct 2019Allowed
Akshay Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0078
Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts23 Oct 2019Allowed
Mahendra Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 10 RAJ CK 0077
Indian Penal Code, 1860 — Section 377Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts23 Oct 2019Allowed
Vimla Devi Vs State
Rajasthan High Court · (2019) 10 RAJ CK 0076
Indian Penal Code, 1860 — Section 120B, 379, 384, 447Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA), 14(A)(2)
High Courts23 Oct 2019Allowed
Anand Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 10 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts23 Oct 2019Dismissed
National Insurance Co. Ltd. Vs Devilal & Anr.
Rajasthan High Court · (2019) 10 RAJ CK 0074
Workmen’s Compensation Act, 1923 — Section 4, 23, 30