High Courts18 Nov 2019Allowed
Uma Charan Sharma And Others Vs Union Of India
Rajasthan High Court · (2019) 11 RAJ CK 0038
Code Of Criminal Procedure, 1973 — Section 438, 439Prevention of Money-Laundering Act, 2002 — Section 3, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 351 of 2,241
High Courts18 Nov 2019Dismissed
Chief Manager, Rajasthan State Road Transport Corporation And Others Vs Roopdas And Others
Rajasthan High Court · (2019) 11 RAJ CK 0037
High Courts18 Nov 2019Disposed Of
Radhey Shyam Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0031
High Courts18 Nov 2019Dismissed
Bheru Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts15 Nov 2019
Richa Agrawal Vs Union Of India
Rajasthan High Court · (2019) 11 RAJ CK 0039
Probation Of Offenders Act, 1958 — Section 4(1), 5, 12,Passport Act, 1967 — Section 6(2)(e), 7Indian Penal Code, 1860 — Section 279, 337, 338
High Courts14 Nov 2019Allowed
Waqf Committee, Madarsa Mohammadiya Ahle Harid Vs Govind Prasad
Rajasthan High Court · (2019) 11 RAJ CK 0033
Rajasthan Public Premises (Eviction Of Unathorised Occupants) Act, 1971 — Section 2(b)(viii)Wakf Act, 1954 — Section 26
High Courts14 Nov 2019Dismissed
Galol And Ors Vs Ram Kuwnar (Died) And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0032
Rajasthan Land Revenue Act, 1956 — Section 76
High Courts13 Nov 2019Dismissed
Sangeeta Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0034
Rajasthan Panchayati Raj Act, 1994 — Section 38(1), 38(4)Rajasthan Panchayati Raj Rules, 1996 — Rule 22, 22(2)
High Courts13 Nov 2019Dismissed
Satish Kumar Kanani Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420
High Courts13 Nov 2019Dismissed
Shanker Lal Joshi @ Shanker Pushkarna And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts11 Nov 2019Dismissed
Mohan Ram @ Mohaniya Vs State Of Rajasthan
Rajasthan High Court · (2019) 11 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 389
High Courts11 Nov 2019Dismissed
Babu Bhai Kashyap Vs LRs Of Praful Chand D. Contractor And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0023
Transfer Of Property Act, 1892 — Section 106Code Of Civil Procedure, 1908 — Order 8 Rule 1(A)
High Courts11 Nov 2019Dismissed
Jay Singh Vs Board Of Revenue And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0022
Rajasthan Tenancy Act, 1955 — Section 88, 225, 230
High Courts11 Nov 2019Dismissed
Dayakishan Vs Municipal Board, Bhadra And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0021
High Courts11 Nov 2019Dismissed
Mohsin And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 366
High Courts11 Nov 2019Dismissed
Anju Devi Vs Trilochan Prasad Bansal And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0019
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 36, Order 21 Rule 97
High Courts08 Nov 2019Disposed Of
Priyanka Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0088
Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts08 Nov 2019
Iffco-Tokio General Insurance Co Ltd Vs Hansraj And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0087
Motor Vehicles Act, 1988 — Section 173Limitation Act, 1963 — Section 5
High Courts08 Nov 2019Disposed Of
Krishna Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 11 RAJ CK 0017
Rajasthan Civil Services (Revised Pay Scale) Rules, 2008— Rule 3, 14Constitution Of India, 1950 — Article 14, 16
High Courts07 Nov 2019Dismissed
Mangilal Soni Vs Suresh Chandra Swarnkar
Rajasthan High Court · (2019) 11 RAJ CK 0086
Specific Relief Act, 1963 — Section 28Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 21 Rule 32, Order 21 Rule 34