High Courts03 Dec 2019Dismissed
Bharat Singh Rathor Vs Sheena Kanwar Daughter
Rajasthan High Court · (2019) 12 RAJ CK 0052
Hindu Marriage Act, 1955 — Section 5, 12, 12(2)(a)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 349 of 2,241
High Courts03 Dec 2019Disposed Of
Lovkesh Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0011
High Courts03 Dec 2019Disposed Of
Rajendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0010
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Dec 2019Disposed Of
Govind Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0009
High Courts03 Dec 2019Allowed
Mohammad Hussain Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 397, 401, 452
High Courts03 Dec 2019Allowed
Shankar Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401, 457
High Courts03 Dec 2019Dismissed
Vikash @ Vicky And Ors Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0005
Indian Penal Code, 1860 — Section 305, 306, 354A, 506Protection Of Children from Sexual Offence Act, 2012 — Section 11, 12Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2019Allowed
Kan Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0004
Indian Penal Code, 1860 — Section 342, 354Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2019Dismissed
Union Of India Vs M/s Hindustan Zinc Ltd.
Rajasthan High Court · (2019) 12 RAJ CK 0003
Finance Act, 1994 — Section 64(4)(c), 67CENVAT credit Rules, 2004 — Rule 4(7), 9
High Courts03 Dec 2019Dismissed
Amarchand @ Raghunathdas Ji Vs Salagram
Rajasthan High Court · (2019) 12 RAJ CK 0002
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 27, Order 43 Rule 1
High Courts03 Dec 2019Allowed
State Of Rajasthan And Ors Vs Barmer Golden Transport Company
Rajasthan High Court · (2019) 12 RAJ CK 0001
Arbitration And Conciliation Act, 1996 — Section 34, 39
High Courts02 Dec 2019Allowed
Prabhu Dayal Soni Vs Sheela Devi And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0051
Land Revenue Act, 1956 — Section 128, 131Rajasthan Tenancy Act, 1955 — Section 212
High Courts02 Dec 2019Dismissed
Anandi Lal Vs Ratan Lal And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0050
Code Of Civil Procedure, 1908 — Section 96, Order 1 Rule 10
High Courts02 Dec 2019Disposed Of
Nathu Lal And Ors Vs Narendra Singh And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0032
Rajasthan Tenancy Act, 1955 — Section 212, 230
High Courts02 Dec 2019Dismissed
Kesharsingh Rajpoot (Jodha) Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts02 Dec 2019Disposed Of
Chain Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0030
Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136
High Courts02 Dec 2019Dismissed
Nemi Chand Chhajer Vs Principle Commissioner Of Income Tax-I And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0029
Income Tax Act, 1961 — Section 138, 143(3), 147, 148Constitution Of India, 1950 — Article 226
High Courts02 Dec 2019Dismissed
Jankidas Vs Gopaldas, Khedapa Ramsnehi Sampraday, Resident Khedapa Ramdham, Tehsil Bhopalgarh And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0028
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 18 Rule 17Constitution Of India, 1950 — Article 227
High Courts02 Dec 2019Allowed
Sahdev Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Evidence Act, 1872 — Section 25, 26