High Courts10 Dec 2019Dismissed
Rajendra Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 380, 427, 453, 500
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 347 of 2,241
High Courts10 Dec 2019Allowed
Alladita @ Chane Khan @ Shan Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0042
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 161
High Courts10 Dec 2019
Karnail Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 389
High Courts09 Dec 2019Allowed
Hussain And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341, 504
High Courts09 Dec 2019Allowed
Rajendra Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7,7A, 8Indian Penal Code, 1860 — Section 120B
High Courts09 Dec 2019
Radhika Mahawar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts09 Dec 2019Dismissed
Banshidhar Swami Vs Union of India
Rajasthan High Court · (2019) 12 RAJ CK 0131
Code Of Criminal Procedure, 1973 — Section 394(1)Limitation Act, 1963 — Section 5
High Courts09 Dec 2019Allowed
Hadmat Singh Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0022
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts09 Dec 2019Allowed
Pawan Kumar @ Ramdarshan Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0021
Indian Penal Code, 1860 — Section 323, 341, 354(a), 363, 366, 376(3), 511Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts09 Dec 2019Allowed
Amit @ Sonu Vs State
Rajasthan High Court · (2019) 12 RAJ CK 0020
Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts09 Dec 2019Dismissed
Pushpa Devi Vs Hanuman Ram
Rajasthan High Court · (2019) 12 RAJ CK 0019
Negotiable Instruments Act, 1881 — Section 138
High Courts05 Dec 2019Dismissed
Dr. Raghvendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 12 RAJ CK 0130
High Courts05 Dec 2019Allowed
Sanjay Vs State Of Rajasthan
Rajasthan High Court · (2019) 12 RAJ CK 0129
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Prakash Sharma Vs State Of Rajasthan, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0128
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Vaseem @ Golu And Ors Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0127
Rajasthan Excise Act, 1950 — Section 19, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Harjinder Singh Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0126
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Poonaram @ Poonamchand Vs State, Through Pp
Rajasthan High Court · (2019) 12 RAJ CK 0125
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Railways Act, 1989 — Section 160(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Hari Singh And Ors Vs State Of Rajasthan, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0124
Indian Penal Code, 1860 — Section 120B, 307, 323, 392, 395Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Usman Vs State, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0123
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Dec 2019Allowed
Mahendra Singh Inda Vs State, Through P.p.
Rajasthan High Court · (2019) 12 RAJ CK 0122
Indian Penal Code, 1860 — Section 279, 304, 337, 338Code Of Criminal Procedure, 1973 — Section 439Motor Vehicles Act, 1988 — Section 183, 184, 185