COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 346 of 2,241

High Courts12 Dec 2019Disposed Of

Obelisk Composite Technology Llp Vs Union Of India And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0065

Central Goods And Service Tax Act, 2017 — Section 140, 140(3)Central Goods And Services Tax (CGST) Rules, 2017 — Rule 117, 117(1A)

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High Courts12 Dec 2019Allowed

Mukut Rajyalaxmi And Ors Vs Dr. Jitendra Singh

Rajasthan High Court · (2019) 12 RAJ CK 0064

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17Constitution Of India, 1950 — Article 227

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High Courts12 Dec 2019Dismissed

Pyara Singh And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts12 Dec 2019Dismissed

Guman Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0062

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471

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High Courts12 Dec 2019Allowed

Sita Ram Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0061

Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 302, 323, 341, 342, 364, 396Code Of Criminal Procedure, 1973 — Section 439

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High Courts12 Dec 2019Dismissed

Babbloo @ Honey Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0060

Indian Penal Code, 1860 — Section 363, 366KA, 376(2)JHProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 439

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High Courts12 Dec 2019Allowed

Rajkumar Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0059

Indian Penal Code, 1860 — Section 323, 341, 376, 379, 384, 427, 452, 500Code Of Criminal Procedure, 1973 — Section 439

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High Courts12 Dec 2019Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0058

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12)(2), 5A, 14A(2)Indian Penal Code, 1860 — Section 366, 376

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High Courts12 Dec 2019Allowed

Raju Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0057

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 307, 323, 325, 341

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High Courts11 Dec 2019Allowed

Kailash @ Kailash Chandra Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0041

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 32A, 37Code Of Criminal Procedure, 1973 — Section 389

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High Courts11 Dec 2019Dismissed

Jarin Huma And Ors Vs Anil Purohit And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0040

Code Of Criminal Procedure, 1973 — Section 340Land Revenue Act, 1956 — Section 90B

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High Courts11 Dec 2019Dismissed

Vaga Ram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0038

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Indian Penal Code, 1860 — Section 109, 186, 307, 332, 353, 427Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S)

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High Courts11 Dec 2019Allowed