COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 348 of 2,241

High Courts05 Dec 2019Allowed

Narsi Ram And Ors Vs State Of Rajasthan, Through P.p.

Rajasthan High Court · (2019) 12 RAJ CK 0121

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 342, 364A, 365, 387, 395Information Technology Act, 2000 — Section 66ECode Of Criminal Procedure, 1973 — Section 439

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High Courts05 Dec 2019Allowed

Mala Ram And Ors Vs Mohan Ram And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0120

Motor Vehicles Act, 1988 — Section 166, 140, 147

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High Courts05 Dec 2019Dismissed

State of Rajasthan And Ors Vs M/s M.M.C. Projects (India) Pvt. Ltd. And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0119

Limitation Act, 1963 — Section 5, 14, 17Arbitration and Conciliation Act, 1996 — Section 29(2), 33, 34, 34(2), 34(3)

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High Courts05 Dec 2019Dismissed

Commissioner of Income Tax, T.D.S., Jaipur Vs M/s Girnar Software Pvt. Ltd.

Rajasthan High Court · (2019) 12 RAJ CK 0118

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High Courts05 Dec 2019Allowed

Mohammed Alim Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0117

Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 16Constitution of India, 1950 — Article 32, 226, 227

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High Courts05 Dec 2019Allowed

Tej Singh And Ors Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0035

Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439

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High Courts05 Dec 2019Disposed Of

Gul Mohammed And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0017

Rajasthan Colonisation Act, 1954 — Section 22Rajasthan Tenancy Act, 1955 — Section 15, 88, 188, 212Rajasthan Land Revenue Act, 1956 — Section 125, 136

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High Courts05 Dec 2019Allowed

Mohd. Ashfaque Ahmed Vs Mahesh Chandra

Rajasthan High Court · (2019) 12 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A

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High Courts04 Dec 2019Dismissed

Dr. Chandrajeet Singh Chandel Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0116

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High Courts04 Dec 2019Disposed Of

Sunita And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0115

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High Courts04 Dec 2019Dismissed

Mukesh Kumar Vs Rajasthan University Of Health And Science And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0114

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High Courts04 Dec 2019Dismissed

Sahiram Vs Jaisukh Ram

Rajasthan High Court · (2019) 12 RAJ CK 0033

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High Courts04 Dec 2019Allowed

Jaya Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0015

Code Of Criminal Procedure, 1973 — Section 389

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High Courts04 Dec 2019Allowed

Mustaffa Sheik Vs State

Rajasthan High Court · (2019) 12 RAJ CK 0014

Indian Penal Code, 1860 — Section 34, 143, 149, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 389

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High Courts04 Dec 2019Disposed Of

Banwari Lal And Ors Vs Director (Primary Education), Bikaner And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0013

Rajasthan Education Subordinate Service Rules, 1971 — Rule 21, 21

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High Courts04 Dec 2019Dismissed

Subhash Vs State Of Rajasthan

Rajasthan High Court · (2019) 12 RAJ CK 0012

Indian Penal Code, 1860 — Section 376(2)(I)(N), 450, 458Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5(L), 6Code Of Criminal Procedure, 1973 — Section 439

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High Courts03 Dec 2019Disposed Of

Mahipal Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0056

Constitution Of India, 1950 — Article 226

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High Courts03 Dec 2019Dismissed

Satish Kumar Sharma And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0055

Rajasthan Municipalities Act, 2009 — Section 3, 3(1)(iii), 6(1), 6(3), 9, 10, 11(2), 320General Clauses Act, 1897 — Section 14Rajasthan Municipal (Elections) Rules, 1994 — Rule 3

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High Courts03 Dec 2019Dismissed

Brij Bala Pareek Vs Rent Tribunal, Alwar (Rajasthan) And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0054

Rajasthan Rent Control Act, 2001 — Section 11Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227

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High Courts03 Dec 2019Dismissed

Fajru And Ors Vs Nasru And Ors

Rajasthan High Court · (2019) 12 RAJ CK 0053

Code Of Civil Procedure, 1908 — Section 100

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