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Rajasthan High Court judgments

47,996 judgments · page 2,381 of 2,400

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High Courts30 Oct 1953Dismissed

Kishna Vs M/s. Sohanlal Dali Chand

Rajasthan High Court · (1953) 10 RAJ CK 0007

Civil Procedure Code, 1908 (CPC) — Section 151, 47
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High Courts27 Oct 1953Dismissed

Rao Manohar Singh and Others Vs State of Rajasthan

Rajasthan High Court · AIR 1954 Raj 85 : (1955) RLW 98

Constitution of India, 1950 — Article 13, 14, 19(1), 226, 31Jaipur Excise Law, 1924 — Section 20Rajasthan Excise Act, 1950 — Section 1(3), 16, 16(1), 16(2), 2
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High Courts26 Oct 1953

Kishore Singh Vs State of Rajasthan and Another

Rajasthan High Court · (1954) CriLJ 1672

Constitution of India, 1950 — Article 19, 226
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High Courts22 Oct 1953Dismissed

Sheo Ram Vs Rameshwarlal and another

Rajasthan High Court · (1953) 10 RAJ CK 0006

Transfer of Property Act, 1882 — Section 106
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High Courts20 Oct 1953

Panch Gujar Gaur Brahmans Vs Amarsingh and Others

Rajasthan High Court · AIR 1954 Raj 100 : (1954) RLW 204

Constitution of India, 1950 — Article 13, 19, 19(1), 19(5), 366General Clauses Act, 1897 — Section 13
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High Courts20 Oct 1953

Govinda and Others Vs Board of Revenue, Rajasthan

Rajasthan High Court · AIR 1954 Raj 141 : (1954) RLW 259

Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 12, 6(1), 7, 7(1)
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High Courts20 Oct 1953Dismissed

Rawat Man Singh Vs Roop Chand Sogani and Others

Rajasthan High Court · AIR 1954 Raj 158

Representation of the People Act, 1951 — Section 109, 110, 82, 86, 86(3)
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High Courts19 Oct 1953Dismissed

Bengalilal Kanhiyalal Agarwal Vs Gokal Chand Narain Das

Rajasthan High Court · (1953) 10 RAJ CK 0005

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High Courts13 Oct 1953

Sheo Dayal Vs Budha and another

Rajasthan High Court · (1953) 10 RAJ CK 0017

Constitution of India, 1950 — Article 133(1)(c)
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High Courts13 Oct 1953Dismissed

Moolchand Vs Tikamchand Sharma and another

Rajasthan High Court · (1953) 10 RAJ CK 0016

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High Courts12 Oct 1953Allowed

Hukamchand Kishanlal Vs Nathmal

Rajasthan High Court · (1953) 10 RAJ CK 0008

Transfer of Property Act, 1882 — Section 106
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High Courts08 Oct 1953Dismissed

Amberendu Chuckarbutty and others Vs Moolchand

Rajasthan High Court · (1953) 10 RAJ CK 0013

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High Courts07 Oct 1953Dismissed

Misrilal Vs Mohanlal and another

Rajasthan High Court · (1953) 10 RAJ CK 0019

Easements Act, 1882 — Section 4
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High Courts03 Oct 1953Dismissed

Sm. Godawari Devi Vs Subh Karan Shiv Narain

Rajasthan High Court · (1953) 10 RAJ CK 0018

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High Courts01 Oct 1953Allowed

Eaghmal and another Vs Ram Narain and others

Rajasthan High Court · (1953) 10 RAJ CK 0012

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High Courts01 Oct 1953Dismissed

Chainsukh Chatur Bhuj Vs Firm Deepchand Prakash Chand

Rajasthan High Court · (1953) 10 RAJ CK 0003

Civil Procedure Code, 1908 (CPC) — Section 141, 21
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High Courts01 Oct 1953

Ganpat Singh Vs Amar Singh

Rajasthan High Court · (1953) 10 RAJ CK 0001

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 13
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High Courts30 Sept 1953Dismissed

B. Ambalal Vs Vijay Singh

Rajasthan High Court · (1953) 09 RAJ CK 0024

Civil Procedure Code, 1908 (CPC) — Section 151, 51
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High Courts30 Sept 1953Allowed

Mt. Gulab Bai and another Vs Mt. Manphul Bai

Rajasthan High Court · AIR 1955 Raj 3

Civil Procedure Code, 1908 (CPC) — Section 109(c), 110Constitution of India, 1950 — Article 133(1), 133(1)(c)
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High Courts29 Sept 1953Dismissed

Parasmal and another Vs Megh Raj

Rajasthan High Court · (1953) 09 RAJ CK 0016

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