High Courts27 Aug 1953
Ramjidas and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 97 : (1954) RLW 357
Constitution of India, 1950 — Article 31(3), 366(10)Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 3(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,383 of 2,400
High Courts26 Aug 1953Dismissed
Madan Mohan Vs Bankatlal and Others
Rajasthan High Court · AIR 1954 Raj 145
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 82, 86(1), 90, 90(2), 92
High Courts26 Aug 1953
Chhagansingh Vs The State
Rajasthan High Court · AIR 1954 Raj 153 : (1954) RLW 215
Criminal Procedure Code, 1898 (CrPC) — Section 211, 237, 284, 309, 326
High Courts13 Aug 1953Allowed
Askaran Ramdin Rathi Vs Pushkar Co-operative Sale and Supply Union Ltd.
Rajasthan High Court · AIR 1959 Raj 272
Co-operative Societies Act, 1912 — Section 43(2)
High Courts07 Aug 1953
Ratanlal Vs Daudas and Another
Rajasthan High Court · AIR 1954 Raj 173
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, 96Stamp Act, 1899 — Section 35, 36
High Courts05 Aug 1953Allowed
Mohammad Abdul Sami Chisti and others Vs Mohammad Hussain and others
Rajasthan High Court · (1953) 08 RAJ CK 0002
Contract Act, 1872 — Section 60
High Courts04 Aug 1953Dismissed
Bansilal and others Vs Birdha and others
Rajasthan High Court · (1953) 08 RAJ CK 0013
High Courts31 Jul 1953
Hanuman Vs Bhonrilal
Rajasthan High Court · (1954) CriLJ 1620 : (1954) RLW 348
Penal Code, 1860 (IPC) — Section 352, 499, 504, 506
High Courts24 Jul 1953
Sukh Lal and Others Vs Devi Lal and Others
Rajasthan High Court · AIR 1954 Raj 170 : (1954) RLW 136
Court Fees Act, 1870 — Article 1, 17, 7Specific Relief Act, 1877 — Section 39, 42
High Courts23 Jul 1953Dismissed
Makhanlal and others Vs Lala Lakshmi Chand and another
Rajasthan High Court · (1953) 07 RAJ CK 0007
High Courts17 Jul 1953Dismissed
Sukh Pal Vs Rajasthan Revenue Board, Jaipur and Others
Rajasthan High Court · AIR 1954 Raj 169
Constitution of India, 1950 — Article 213, 385Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 1(3)
High Courts17 Jul 1953Dismissed
Sangramsingh Vs Election Tribunal, Kotah
Rajasthan High Court · AIR 1954 Raj 129 : (1954) RLW 326
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 3 Rule 4, Order 9 Rule 7Evidence Act, 1872 — Section 114Representation of the People Act, 1951 — Section 86, 86(3)
High Courts11 Jul 1953Allowed
Kedar Nath Agarwal Vs The State of Ajmer
Rajasthan High Court · (1953) 07 RAJ CK 0006
Constitution of India, 1950 — Article 226, 311
High Courts30 Jun 1953Dismissed
Partab Dan and another Vs Hariram and another
Rajasthan High Court · (1953) 06 RAJ CK 0004
High Courts26 Jun 1953
Shewaram Deepchand and Others Vs The State
Rajasthan High Court · (1954) CriLJ 235
Penal Code, 1860 (IPC) — Section 395, 397
High Courts25 Jun 1953
Umed Khan Hazari Khan Vs The State of Ajmer
Rajasthan High Court · (1954) CriLJ 223
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 300
High Courts22 Jun 1953
Kalyan Lal Vs State
Rajasthan High Court · (1954) CriLJ 1643
Motor Vehicles Act, 1988 — Section 123, 123(1), 42(1)
High Courts29 May 1953
Suraj Mal Vs The State
Rajasthan High Court · AIR 1954 Raj 303 : (1955) CriLJ 75 : (1954) RLW 77
Rajasthan High Court of Judicature Rules, 1952 — Rule 63
High Courts16 May 1953
Chela Ram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1954 Raj 12 : (1954) RLW 56 : (1954) RLW 56
Constitution of India, 1950 — Article 226, 320