COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,382 of 2,400

High Courts29 Sept 1953Dismissed

Parbhati Vs Bhonrelal and Others

Rajasthan High Court · AIR 1954 Raj 285 : (1954) RLW 676

Alwar State Preemption Act, 1946 — Section 31Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 13, 19

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High Courts28 Sept 1953Dismissed

Hardeo and another Vs Ram Narain and another

Rajasthan High Court · (1953) 09 RAJ CK 0011

Limitation Act, 1963 — Section 20(2)

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High Courts24 Sept 1953Dismissed

Gulabchand Chunnilal Vs The Tijarti Chamber Saraffan Beawar

Rajasthan High Court · (1953) 09 RAJ CK 0022

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High Courts23 Sept 1953Dismissed

Sm. Mangi Vs Ghisa

Rajasthan High Court · (1953) 09 RAJ CK 0006

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High Courts23 Sept 1953Dismissed

Sualal and others Vs Bhanwarlal

Rajasthan High Court · (1953) 09 RAJ CK 0004

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High Courts21 Sept 1953Dismissed

Tilok Chand Vs Laxmi Narayan and Others

Rajasthan High Court · AIR 1954 Raj 243 : (1954) RLW 341

Civil Procedure Code, 1908 (CPC) — Section 100, 101Succession Act, 1925 — Section 28

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High Courts16 Sept 1953Dismissed

Mohanlal and another Vs Prithvi Raj and others

Rajasthan High Court · (1953) 09 RAJ CK 0010

Transfer of Property Act, 1882 — Section 53A

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High Courts15 Sept 1953Dismissed

Jawanmal Vs Kantilal and Others

Rajasthan High Court · AIR 1954 Raj 246

Civil Procedure Code, 1908 (CPC) — Section 104, 105, 115, 151, 97

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High Courts14 Sept 1953

Sukhlal and Others Vs Deepchand and Others

Rajasthan High Court · AIR 1954 Raj 58

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 11

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High Courts11 Sept 1953Allowed

Pratapsingh Vs State of Rajasthan

Rajasthan High Court · (1954) RLW 750

Constitution of India, 1950 — Article 14, 15, 226

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High Courts10 Sept 1953

Umraomal and Others Vs State of Rajasthan

Rajasthan High Court · (1955) CriLJ 95 : (1955) RLW 75

Constitution of India, 1950 — Article 19, 21, 22, 226

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High Courts10 Sept 1953Allowed

Krishna Verma Vs Ameer Singh

Rajasthan High Court · (1953) 09 RAJ CK 0019

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High Courts10 Sept 1953Dismissed

Chunia Vs Revenue Board and Another

Rajasthan High Court · AIR 1954 Raj 236 : (1954) RLW 385

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 4

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High Courts09 Sept 1953Dismissed

Nagori Ibrahim and Others Vs Shahji Babumal and Others

Rajasthan High Court · AIR 1954 Raj 83 : (1954) RLW 331

Civil Procedure Code, 1908 (CPC) — Section 105, 115

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High Courts08 Sept 1953

Kalyan Singh Raja Jagmal Singh Vs Election Tribunal, State of Ajmer and others

Rajasthan High Court · (1953) 09 RAJ CK 0023

Constitution of India, 1950 — Article 223, 225, 226, 227, 324Representation of the People Act, 1951 — Section 105, 153, 170, 74, 80

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High Courts08 Sept 1953Dismissed

Bhuralal and others Vs Hiralal

Rajasthan High Court · (1953) 09 RAJ CK 0013

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High Courts08 Sept 1953Allowed

Sm. Nagini Devi and others Vs Hiralal

Rajasthan High Court · (1953) 09 RAJ CK 0009

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts07 Sept 1953Dismissed

Mohanlal Vs Indermal and Others

Rajasthan High Court · AIR 1954 Raj 238 : (1954) RLW 363

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Evidence Act, 1872 — Section 88

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High Courts28 Aug 1953

Arjandas Tulsidas Vs G.K. Bhagat, City Magistrate, Ajmer

Rajasthan High Court · (1954) CriLJ 559

Penal Code, 1860 (IPC) — Section 182, 193

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High Courts28 Aug 1953

Dholpur Co-Operative Transport and Multi Purpose Union Ltd. Vs Appellate Authority Rajasthan and others

Rajasthan High Court · AIR 1955 Raj 19

Constitution of India, 1950 — Article 10(6), 13(1), 13(2), 14, 19(1)(g)

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