High Courts22 Mar 1954Dismissed

State and Another Vs Beejal

Rajasthan High Court · AIR 1954 Raj 283 : (1955) RLW 203

Constitution of India, 1950 — Article 265Marwar Customs Act, 1949 — Section 35Rajasthan Regulation of Customs Duties Ordinance, 1949 — Section 3
High Courts22 Mar 1954Allowed

Kishandas Vs Parasram

Rajasthan High Court · AIR 1955 Raj 81 : (1955) RLW 24

Displaced Persons (Debts Adjustment) Act, 1951 — Section 3, 40, 5, 6, 7
High Courts02 Mar 1954Allowed

Sobhagmal Vs State

Rajasthan High Court · AIR 1954 Raj 207 : (1954) RLW 524

Constitution of India, 1950 — Article 226, 311(1)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14(2), 16
High Courts25 Feb 1954Dismissed

Taj Khan Vs The State

Rajasthan High Court · AIR 1956 Raj 37 : (1956) CriLJ 269

Criminal Procedure Code, 1898 (CrPC) — Section 4(1)Penal Code, 1860 (IPC) — Section 116, 161Prevention of Corruption Act, 1947 — Section 3
High Courts15 Feb 1954

State Vs Sukhlal

Rajasthan High Court · AIR 1955 Raj 178 : (1955) CriLJ 1395 : (1954) RLW 511

Criminal Procedure Code, 1898 (CrPC) — Section 581A
High Courts02 Feb 1954

Ramchandra Vs Pannalal

Rajasthan High Court · AIR 1954 Raj 191 : (1955) RLW 138

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 107(2), 115Rajasthan Civil Courts Ordinance (Amendment) Act, 1951 — Section 21(1)