High Courts10 Sept 1954
Rudi and Others Vs Ram Kumar
Rajasthan High Court · AIR 1955 Raj 75 : (1955) CriLJ 734
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 147(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,377 of 2,400
High Courts31 Aug 1954Dismissed
Ramdayal Vs Maji Devdiji
Rajasthan High Court · AIR 1956 Raj 12
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114
High Courts30 Aug 1954Dismissed
Sajjan Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 301 : (1954) RLW 633
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13, 151Supreme Court Rules, 1950 — Order 13 Rule 9
High Courts30 Aug 1954
Bhonreylal Vs Ram Singh and Others
Rajasthan High Court · AIR 1956 Raj 49 : (1955) RLW 526
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 41 Rule 5, 107, 151
High Courts30 Aug 1954Dismissed
Jiwibai Vs Laxmichand Abasbhai
Rajasthan High Court · AIR 1955 Raj 32 : (1955) RLW 309
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Aug 1954Dismissed
Punja and Another Vs Ramlal
Rajasthan High Court · AIR 1956 Raj 43 : (1955) RLW 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 6 Rule 17, 151
High Courts30 Aug 1954
Chandra Bhan and others Vs Misrimal and others
Rajasthan High Court · AIR 1955 Raj 11
Civil Procedure Code, 1908 (CPC) — Section 53Contract Act, 1872 — Section 43, 53
High Courts28 Aug 1954
State of Rajasthan Vs Manphool and Others
Rajasthan High Court · (1954) CriLJ 1677
Constitution of India, 1950 — Article 134, 136, 145
High Courts26 Aug 1954
Juhar Mal and Another Vs The State
Rajasthan High Court · AIR 1954 Raj 279 : (1955) CriLJ 66 : (1955) RLW 87
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498, 56
High Courts23 Aug 1954Dismissed
Amar Singh Madho Singh and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1954 Raj 291 : (1955) RLW 212
Constitution of India, 1950 — Article 14, 245, 246, 31(2), 31(3)Marwar Land Revenue Act, 1949 — Section 169, 4Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 1, 20, 21, 22(1), 23
High Courts23 Aug 1954Dismissed
State of Rajasthan Vs Manphool and Others
Rajasthan High Court · AIR 1954 Raj 271 : (1955) RLW 331
Constitution of India, 1950 — Article 133, 134(1), 136
High Courts23 Aug 1954
Poonam Chand Vs Motilal
Rajasthan High Court · AIR 1954 Raj 287 : (1955) RLW 322
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 11, Order 22 Rule 4Limitation Act, 1908 — Section 5
High Courts20 Aug 1954Dismissed
Suraj Mal Vs Sita Ram and others
Rajasthan High Court · AIR 1955 Raj 1 : (1955) RLW 499
Transfer of Property Act, 1882 — Section 106, 110, 116
High Courts12 Aug 1954
Mandansing and Another Vs Raghunathsingh
Rajasthan High Court · (1957) CriLJ 293 : (1955) RLW 519
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139(A)
High Courts05 Aug 1954
Kishna and Another Vs Gheesa and Others
Rajasthan High Court · AIR 1956 Raj 112 : (1955) RLW 453
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 60, 83
High Courts04 Aug 1954
Moti Bai Vs The State
Rajasthan High Court · AIR 1954 Raj 241 : (1954) RLW 611
Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1898 (CrPC) — Section 340, 561AEvidence Act, 1872 — Section 126
High Courts28 Jul 1954Dismissed
General Motor Bus Service, Tonk and another Vs Regional Transport Authority, Jaipur and others
Rajasthan High Court · AIR 1955 Raj 14 : (1955) RLW 469
Constitution of India, 1950 — Article 14, 226
High Courts27 Jul 1954
Bhikamchand and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 84
Constitution of India, 1950 — Article 14Marwar Patta Act, 1921 — Section 17(2), 21(1), 21(2), 24, 6(2)
High Courts15 Jul 1954Dismissed
Chief Engineer, Buildings and Roads, Jaipur and another Vs Harbans Singh
Rajasthan High Court · AIR 1955 Raj 30 : (1955) RLW 310
Arbitration Act, 1940 — Section 3, 8, 8(1)
High Courts14 Jul 1954Dismissed
Banarsilal Vs Shri Bhagwan
Rajasthan High Court · AIR 1955 Raj 167 : (1955) RLW 129
Contract Act, 1872 — Section 73Registration Act, 1908 — Section 17, 17(1), 17(1)(d), 18, 18(c)Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 109