High Courts07 Apr 1955
Girjashanker Vs Lalu
Rajasthan High Court · AIR 1955 Raj 151 : (1955) RLW 381
Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 1(3)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,375 of 2,400
High Courts04 Apr 1955Partly Allowed
Roshan Lal Vs Bhuramal
Rajasthan High Court · AIR 1956 Raj 25 : (1956) RLW 548
Contract Act, 1872 — Section 73, 74Legal Practitioners (Fees) Act, 1926 — Section 4
High Courts31 Mar 1955
Bahadursingh Vs Rajpramukh of Rajasthan and others
Rajasthan High Court · AIR 1955 Raj 135 : (1955) RLW 389
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 154, 163, 226, 361, 361(1)
High Courts28 Mar 1955Dismissed
Mewar Textile Mills Ltd., Bhilwara Vs Union of India and others
Rajasthan High Court · AIR 1955 Raj 114
Constitution of India, 1950 — Article 14, 20, 226, 369
High Courts24 Mar 1955Dismissed
Prohit Swaroop Narain Vs Subh Karan Radha Mohan
Rajasthan High Court · AIR 1955 Raj 208
Civil Procedure Code, 1908 (CPC) — Section 105, 109, 109(a), 109(c), 110Constitution of India, 1950 — Article 132, 133, 133(1), 134, 135Government of India Act, 1935 — Section 205, 205(1)
High Courts24 Mar 1955Dismissed
Madho Singh Vs The State
Rajasthan High Court · AIR 1957 Raj 204 : (1957) CriLJ 797 : (1956) RLW 529
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 369, 421, 424, 430
High Courts21 Mar 1955Dismissed
Moolchand and Another Vs Lachman and Another
Rajasthan High Court · AIR 1958 Raj 72 : (1956) RLW 558
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 65Stamp Act, 1899 — Article 1, 5, 36
High Courts14 Mar 1955Dismissed
Shivdayal Vs Ramrikh and others
Rajasthan High Court · AIR 1955 Raj 188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 6Limitation Act, 1963 — Section 13
High Courts07 Mar 1955Dismissed
Behram and others Vs Phusa and others
Rajasthan High Court · AIR 1955 Raj 144 : (1956) RLW 528
Constitution of India, 1950 — Article 19(1)(f)
High Courts07 Mar 1955
Giani Ram Vs Ramnath Dutt
Rajasthan High Court · (1955) CriLJ 1108
Penal Code, 1860 (IPC) — Section 145, 409, 500
High Courts04 Mar 1955
State Vs Ramchandra
Rajasthan High Court · AIR 1955 Raj 183 : (1955) CriLJ 1396
Motor Vehicles Act, 1988 — Section 123Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 17
High Courts04 Mar 1955Dismissed
Bhanwar Lal Vs Mst. Mangi Bai
Rajasthan High Court · AIR 1955 Raj 129
Constitution of India, 1950 — Article 13, 14Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54
High Courts04 Mar 1955
Ram Rakh Vs Mst. Gulab and another
Rajasthan High Court · AIR 1955 Raj 140 : (1956) RLW 336
Constitution of India, 1950 — Article 13, 19, 19(1)(f), 228
High Courts15 Feb 1955Dismissed
Phool Narain Vs Madan Gopal
Rajasthan High Court · AIR 1955 Raj 162
Arbitration Act, 1940 — Section 46, 47
High Courts06 Feb 1955Allowed
Allahnoor Vs District Magistrate, Chittorgarh
Rajasthan High Court · AIR 1956 Raj 153
Constitution of India, 1950 — Article 19(1), 19(6)Explosives Act, 1884 — Section 5Explosives Rules, 1983 — Rule 85(3), 85(5)
High Courts04 Feb 1955
The State Vs Shantilal and Others
Rajasthan High Court · AIR 1955 Raj 141 : (1955) CriLJ 1205 : (1956) RLW 97
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(1), 498
High Courts03 Feb 1955Allowed
Pusaram and others Vs Manmal and others
Rajasthan High Court · AIR 1955 Raj 186 : (1956) RLW 126
Evidence Act, 1872 — Section 47
High Courts27 Jan 1955Dismissed
Sardar Kulwant Singh and Others Vs Appellate Authority of State Transport Authority and Others
Rajasthan High Court · AIR 1957 Raj 237 : (1956) RLW 395
Central Motor Vehicles Rules, 1989 — Rule 90Constitution of India, 1950 — Article 19(1), 19(6)Motor Vehicles Act, 1939 — Section 47, 48, 57, 57(7), 64
High Courts24 Jan 1955
Jethiya and Another Vs The State
Rajasthan High Court · (1955) CriLJ 1285 : (1956) RLW 67
Constitution of India, 1950 — Article 13, 20Evidence Act, 1872 — Section 119, 139, 25, 26, 27Penal Code, 1860 (IPC) — Section 323, 327, 379, 390, 392
High Courts21 Jan 1955
Bhimsingh Vs State
Rajasthan High Court · (1955) CriLJ 992 : (1956) RLW 172
Penal Code, 1860 (IPC) — Section 101, 109, 116, 161, 165A