Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 21 Rule 16, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 37Limitation Act, 1908 — Article 183

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High Courts12 Sept 1955Allowed

State Vs Indraj

Rajasthan High Court · AIR 1957 Raj 234 : (1957) CriLJ 907 : (1956) RLW 165

Evidence Act, 1872 — Section 114

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High Courts08 Sept 1955Dismissed

The State Vs Dharamveer Kalia

Rajasthan High Court · AIR 1957 Raj 236 : (1957) CriLJ 910 : (1955) RLW 424

Wireless Telegraphy Act, 1933 — Section 3, 5, 6

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High Courts07 Sept 1955Dismissed

Mohmmad Jamil and Another Vs State Transport Authority, Rajasthan and Another

Rajasthan High Court · AIR 1956 Raj 125 : (1956) RLW 184

Motor Vehicles Act, 1939 — Section 55, 57, 57(4), 60, 60(1)

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High Courts05 Sept 1955Allowed

Bhuralal Vs Jiwansingh and Another

Rajasthan High Court · AIR 1956 Raj 21 : (1956) RLW 113

Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182Mewar Limitation Act, 1932 — Article 29

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High Courts05 Sept 1955Allowed

Rajvi Amar Singh Vs State of Rajasthan

Rajasthan High Court · AIR 1956 Raj 104 : (1956) RLW 497

Constitution of India, 1950 — Article 166, 233, 234, 236, 309

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High Courts02 Sept 1955Dismissed

Amir Mohd. Vs Mst. Bushra

Rajasthan High Court · AIR 1956 Raj 102

Dissolution of Muslim Marriages Act, 1939 — Section 2

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High Courts02 Sept 1955Dismissed

Parma Vs The State

Rajasthan High Court · AIR 1956 Raj 39 : (1956) CriLJ 270 : (1956) RLW 105

Criminal Procedure Code, 1898 (CrPC) — Section 225, 236, 237, 238, 238(1)Penal Code, 1860 (IPC) — Section 307, 320, 326, 40

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High Courts02 Sept 1955Allowed

State Vs Ramkishan

Rajasthan High Court · AIR 1956 Raj 24

Arms Act, 1959 — Section 19

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High Courts01 Sept 1955Dismissed

Harinarain Vs Nand Kishore and Another

Rajasthan High Court · AIR 1956 Raj 48

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 7

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High Courts26 Aug 1955

Shri Bishveshwar Vs Board of Revenue, Rajasthan and Another

Rajasthan High Court · AIR 1956 Raj 101 : (1955) RLW 422

Rajasthan Board of Revenue Ordinance, 1949 — Section 13, 13(2)

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High Courts23 Aug 1955Allowed

Smt. Umrao and Another Vs Bakshi Gopal Bux

Rajasthan High Court · AIR 1957 Raj 180 : (1956) RLW 534

Civil Procedure Code, 1908 (CPC) — Section 35Evidence Act, 1872 — Section 68Jaipur Succession Act, 1943 — Section 63

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High Courts23 Aug 1955

Commissioner of Income Tax, Delhi, Ajmer, Rajasthan and Madhya Bharat Vs Dhannalal Devilal

Rajasthan High Court · AIR 1956 Raj 30 : (1956) 29 ITR 165 : (1955) RLW 425

Income Tax Act, 1922 — Section 3Succession Act, 1925 — Section 25, 26

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High Courts22 Aug 1955

Sheokaransingh Vs Daulatram

Rajasthan High Court · AIR 1955 Raj 201

Constitution of India, 1950 — Article 13(1), 14, 15, 15(1)

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