High Courts27 Jan 1956
Amarsingh and Another Vs Karnail Kaur and Another
Rajasthan High Court · AIR 1956 Raj 169 : (1956) RLW 519
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,371 of 2,400
High Courts25 Jan 1956
Shanti Prasad Vs Gokulnath
Rajasthan High Court · AIR 1956 Raj 137 : (1956) RLW 504
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 73
High Courts25 Jan 1956
Chouth Mal Vs Bhonrilal and Another
Rajasthan High Court · AIR 1956 Raj 192 : (1956) RLW 456
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Jan 1956
Gainda Raghuvir Vs The State
Rajasthan High Court · (1957) CriLJ 157 : (1956) RLW 464
Penal Code, 1860 (IPC) — Section 161, 165A
High Courts18 Jan 1956Allowed
Bhonria and Others Vs Deputy Director Rehabilitation, Jaipur and Others
Rajasthan High Court · AIR 1956 Raj 139
Constitution of India, 1950 — Article 19(1), 226
High Courts06 Jan 1956
Chhitar Vs State
Rajasthan High Court · (1957) CriLJ 155 : (1956) RLW 348
Penal Code, 1860 (IPC) — Section 420
High Courts06 Jan 1956Dismissed
Manak Shaw Vs Tarachand and Others
Rajasthan High Court · AIR 1957 Raj 65
Stamp Act, 1899 — Article 1, 5
High Courts21 Dec 1955
Lumbaram Vs The State
Rajasthan High Court · (1957) CriLJ 231 : (1956) RLW 349
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts15 Dec 1955Dismissed
Hanwantchand Vs Principal, Maharaj Kumar College, Jodhpur
Rajasthan High Court · AIR 1956 Raj 158 : (1956) RLW 235
Constitution of India, 1950 — Article 14Rajputana University Act, 1946 — Section 31
High Courts13 Dec 1955
Jethmal Singh and Others Vs Ranjeet Singh and Others
Rajasthan High Court · AIR 1957 Raj 171
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts12 Dec 1955Dismissed
Mangilal Sharma Vs Appellate Tribunal of State Transport Authority, Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 167 : (1956) RLW 384
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19Motor Vehicles Act, 1939 — Section 48, 60, 60(1)
High Courts12 Dec 1955Allowed
Baboolal and Others Vs Nathmal and Another
Rajasthan High Court · AIR 1956 Raj 126 : (1956) RLW 241
Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 17
High Courts12 Dec 1955Dismissed
Iftikhar Ahmad and Others Vs Bharat Kumar and Another
Rajasthan High Court · AIR 1957 Raj 165 : (1956) RLW 245
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 47 Rule 1Court Fees Act, 1870 — Article 1, 11, 7
High Courts08 Dec 1955
Karam Singh Vs The State
Rajasthan High Court · (1957) CriLJ 234 : (1956) RLW 234
Penal Code, 1860 (IPC) — Section 107, 109, 120A, 120B, 419
High Courts07 Dec 1955Dismissed
Pabia and Others Vs Badia and Others
Rajasthan High Court · AIR 1957 Raj 175 : (1956) RLW 408
Civil Procedure Code, 1908 (CPC) — Section 100, 101Specific Relief Act, 1877 — Section 54
High Courts05 Dec 1955
Gangaram and Others Vs The State
Rajasthan High Court · (1957) CriLJ 235 : (1956) RLW 459
Penal Code, 1860 (IPC) — Section 148, 379, 395, 447
High Courts30 Nov 1955Dismissed
Deeplal and Others Vs Parshwanath Digambar Jain Vidyalaya Mahamantri Shri Gulabchand
Rajasthan High Court · AIR 1956 Raj 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1908 — Article 142, 144
High Courts24 Nov 1955Dismissed
Thakursingh and Others Vs Bhaironlal and Others
Rajasthan High Court · AIR 1956 Raj 113 : (1956) RLW 372
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 3 Rule 4, Order 47 Rule 1, Order 47 Rule 1(1), Order 47 Rule 7Limitation Act, 1908 — Section 5
High Courts23 Nov 1955Dismissed
Jugraj Vs Rajasthan State
Rajasthan High Court · AIR 1956 Raj 107 : (1956) RLW 417
Constitution of India, 1950 — Article 14, 254Marwar Village Panchayats Act, 1945 — Section 93(2)Rajasthan Panchayat (Amendment) Ordinance, 1955 — Section 9