High Courts21 Nov 1955Allowed
The State Vs Babulal and Bherumal
Rajasthan High Court · AIR 1956 Raj 67
Criminal Procedure Code, 1898 (CrPC) — Section 164, 226, 227, 233, 237Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 324, 34
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,372 of 2,400
High Courts18 Nov 1955Dismissed
Sher Singh Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 110 : (1956) RLW 466
Constitution of India, 1950 — Article 226, 311
High Courts11 Nov 1955Dismissed
Amsingh Vs Jethmal and Another
Rajasthan High Court · AIR 1957 Raj 173 : (1956) RLW 461
Civil Procedure Code, 1908 (CPC) — Section 109, 2(2)Constitution of India, 1950 — Article 133
High Courts04 Nov 1955
Mukundlal and Others Vs The State
Rajasthan High Court · AIR 1957 Raj 178 : (1957) CriLJ 665 : (1956) RLW 378
Evidence Act, 1872 — Section 105, 106
High Courts04 Nov 1955Dismissed
Bhoor Chand Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 213 : (1956) RLW 513
Central Excises and Salt Act, 1944 — Section 2, 6Marwar Land Revenue Act, 1949 — Section 231
High Courts03 Nov 1955
Uma Kishana and Others Vs State of Ajmer
Rajasthan High Court · (1956) CriLJ 1134
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 381, 457
High Courts02 Nov 1955
Hansraj Vs Satnarain and Others
Rajasthan High Court · AIR 1957 Raj 219 : (1956) RLW 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts02 Nov 1955
Mst. Bhonri Vs Suwalal
Rajasthan High Court · AIR 1956 Raj 119 : (1956) RLW 411
Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 11Succession Act, 1925 — Section 295
High Courts31 Oct 1955
Sheonathsingh Vs Dhokalsingh and Others
Rajasthan High Court · AIR 1957 Raj 217 : (1956) RLW 475
Supreme Court Rules, 1950 — Order 16 Rule 12, Order 16 Rule 13, Order 16 Rule 14, Order 16 Rule 15
High Courts31 Oct 1955
Sensmal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 211 : (1956) RLW 480
Stamp Act, 1899 — Section 40, 40(1), 42, 42(1), 56
High Courts30 Oct 1955Dismissed
Parsanmal Vs Jeth Singh and Another
Rajasthan High Court · AIR 1957 Raj 253
Civil Procedure Code, 1908 (CPC) — Section 38, 47, 47(3)
High Courts27 Oct 1955
Laxmichand and Others Vs Mst. Tipuri and Others
Rajasthan High Court · AIR 1956 Raj 81 : (1956) RLW 129
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 261
High Courts20 Oct 1955Partly Allowed
Arjunsingh Vs Teekchand and Others
Rajasthan High Court · AIR 1957 Raj 226 : (1956) RLW 214
Bikaner Municipal Act, 1953 — Section 15Constitution of India, 1950 — Article 277, 301, 304, 372(1)Rajasthan Municipal Boards Extension of Terms Act, 1952 — Section 2
High Courts20 Oct 1955
Deepal and Others Vs Parshwanath Digamber Jain Vidyalaya Maha Mantri Shri Gulabchand
Rajasthan High Court · AIR 1956 Raj 166 : (1956) RLW 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 47
High Courts20 Oct 1955Dismissed
Kr. Amarsingh of Sabalpore Vs Madanmohan Lal
Rajasthan High Court · AIR 1956 Raj 58 : (1956) RLW 211
Bar Councils Act, 1926 — Section 10Legal Practitioners Act, 1879 — Section 13
High Courts20 Oct 1955Dismissed
Devichand Vs Rikhab Chand and Another
Rajasthan High Court · AIR 1957 Raj 255
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts18 Oct 1955Dismissed
State Vs Jagannath
Rajasthan High Court · AIR 1956 Raj 63 : (1956) CriLJ 418 : (1956) RLW 416
Arms Act, 1959 — Section 13, 14, 19
High Courts14 Oct 1955
Bhairulal and Others Vs The State
Rajasthan High Court · (1957) CriLJ 237 : (1956) RLW 413
Opium Act, 1878 — Section 3, 9Poisons and Dangerous Drugs Act, 1936 — Section 2
High Courts13 Oct 1955Dismissed
Mst. Gulab Bai Vs Mst. Manphool Bai
Rajasthan High Court · AIR 1956 Raj 98 : (1956) RLW 400
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, Order 45 Rule 8Rajasthan High Court of Judicature Rules, 1952 — Rule 394Supreme Court Rules, 1950 — Order 12 Rule 3, Order 12 Rule 5
High Courts12 Oct 1955
Dhanna Vs The State and Another
Rajasthan High Court · (1957) CriLJ 238 : (1956) RLW 192
Penal Code, 1860 (IPC) — Section 411