High Courts17 Jan 1955Dismissed
Tejraj and another Vs Mohanlal and others
Rajasthan High Court · AIR 1955 Raj 157
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,376 of 2,400
High Courts11 Jan 1955Dismissed
Panna and Giriraj Vs Madanlal
Rajasthan High Court · AIR 1955 Raj 173 : (1956) RLW 151
Alwar State Civil Procedure Code, 1938 — Section 56, 64Alwar State Limitation Act, 1926 — Article 56
High Courts07 Jan 1955
Sukh Lal Vs The State
Rajasthan High Court · AIR 1955 Raj 177 : (1955) CriLJ 1394 : (1955) RLW 465
Penal Code, 1860 (IPC) — Section 109, 302
High Courts23 Dec 1954
Begum Fejun Vs The State
Rajasthan High Court · AIR 1955 Raj 175
Penal Code, 1860 (IPC) — Section 307, 308, 325, 326, 379
High Courts02 Dec 1954Dismissed
Birbal Vs Thamansingh and others
Rajasthan High Court · AIR 1955 Raj 91 : (1956) RLW 72
Civil Procedure Code, 1908 (CPC) — Section 3
High Courts30 Nov 1954
Hemsingh Vs Motisingh and another
Rajasthan High Court · AIR 1955 Raj 127 : (1955) RLW 482
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Nov 1954Dismissed
Shrimali Lal Kasliwal and others Vs Advocate-General and others
Rajasthan High Court · AIR 1955 Raj 166
Civil Procedure Code, 1908 (CPC) — Section 92, 93Constitution of India, 1950 — Article 14, 19, 226, 227, 31
High Courts26 Nov 1954
S. Brijraj Sharan Vs Sahu Raghunandan Sharan and another
Rajasthan High Court · AIR 1955 Raj 85
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35, 36, 4
High Courts26 Nov 1954Allowed
Jethmal and another Vs Ambsingh
Rajasthan High Court · AIR 1955 Raj 97 : (1954) RLW 615
Marwar Limitation Act, 1945 — Article 64
High Courts26 Nov 1954
Ismail Vs Hansraj and another
Rajasthan High Court · (1954) 11 RAJ CK 0002
Arbitration Act, 1940 — Section 17, 30, 32, 33, 39
High Courts22 Nov 1954
Baldevi Vs Ramnath
Rajasthan High Court · AIR 1955 Raj 61 : (1955) CriLJ 621 : (1956) RLW 16
Penal Code, 1860 (IPC) — Section 22
High Courts16 Nov 1954
Arjun Vs State of Rajasthan
Rajasthan High Court · (1955) CriLJ 1390 : (1956) RLW 26
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 290, 302
High Courts11 Nov 1954
Nahar Singh Vs State of Rajasthan
Rajasthan High Court · (1955) RLW 37
Constitution of India, 1950 — Article 132, 133(1), 133(1)(b), 226
High Courts02 Nov 1954Dismissed
Madhosingh Vs Union of India
Rajasthan High Court · AIR 1955 Raj 57 : (1955) RLW 384
High Courts19 Oct 1954Dismissed
Pyarelal Saxsena Vs Union of India
Rajasthan High Court · (1954) 10 RAJ CK 0010
High Courts19 Oct 1954
Abdul Gafoor Vs Sensmal and others
Rajasthan High Court · AIR 1955 Raj 53 : (1955) RLW 365
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts08 Oct 1954
Bithaldas and others Vs Chandratan
Rajasthan High Court · AIR 1955 Raj 39 : (1955) RLW 349
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3, 59
High Courts15 Sept 1954Partly Allowed
Maharaja Shri Umaid Mills Ltd., Pali Vs Industrial Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1954 Raj 274 : (1955) RLW 224
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7, 8, 8(2)
High Courts10 Sept 1954Dismissed
Kishan Lal Vs Sohanlal and others
Rajasthan High Court · AIR 1955 Raj 45
Evidence Act, 1872 — Section 32, 33, 57, 65, 65(g)