High Courts13 Jul 1954
Ganeshlal Vs Ramgopal and others
Rajasthan High Court · AIR 1955 Raj 17 : (1955) RLW 261
Registration Act, 1908 — Section 17, 17(1), 17(2)(6), 49
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,378 of 2,400
High Courts06 Jul 1954
Kalya and Others Vs The State
Rajasthan High Court · (1955) CriLJ 579 : (1955) RLW 486
Penal Code, 1860 (IPC) — Section 147, 320, 325
High Courts15 May 1954
Ajmer Municipal Committee Vs Jethanand Wadhumal
Rajasthan High Court · (1956) CriLJ 165
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439
High Courts11 May 1954Dismissed
Amar Chand Vs Mst. Shankari
Rajasthan High Court · AIR 1956 Raj 51 : (1954) RLW 446
Evidence Act, 1872 — Section 101, 102, 103, 13, 42
High Courts30 Apr 1954Allowed
Laxmi Lal and another Vs Onkarlal and others
Rajasthan High Court · AIR 1955 Raj 33 : (1954) RLW 493
Civil Procedure Code, 1908 (CPC) — Section 47, 48, 48(1)(b), 52
High Courts27 Apr 1954
Durjan Singh Vs The State and Others
Rajasthan High Court · AIR 1954 Raj 217
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 537
High Courts22 Apr 1954
Begum Fejun Vs The State
Rajasthan High Court · (1955) CriLJ 1392
Penal Code, 1860 (IPC) — Section 307, 308, 325, 326, 379
High Courts22 Apr 1954Allowed
Siremal and Others Vs Kantilal
Rajasthan High Court · AIR 1954 Raj 195 : (1955) RLW 1
Constitution of India, 1950 — Article 13(1), 14, 19(1), 19(5)Marwar Pre-emption Act, 1922 — Section 3
High Courts22 Apr 1954
Milap Chand Vs Dwarka Das
Rajasthan High Court · AIR 1954 Raj 252 : (1954) RLW 587
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14, 245, 254(1)Contract Act, 1872 — Section 37
High Courts21 Apr 1954Dismissed
Ram Singh Vs Custodian Rajasthan Alwar
Rajasthan High Court · AIR 1955 Raj 63 : (1955) RLW 20
Administration of Evacuee Property Act, 1950 — Section 26, 58, 7Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 2, 7, 8
High Courts19 Apr 1954Dismissed
Lal Singh Vs Tejmal and others
Rajasthan High Court · (1954) 04 RAJ CK 0014
High Courts09 Apr 1954
Maharaja Shri Umaid Mills Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1954 Raj 178 : (1955) RLW 238
Constitution of India, 1950 — Article 19(1), 19(6), 265, 276Factories Act, 1948 — Section 112, 6
High Courts08 Apr 1954
State Vs Gulab Singh
Rajasthan High Court · (1954) CriLJ 1446
General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 161, 165, 171F, 409, 465
High Courts07 Apr 1954Dismissed
Satya Narain Vs Balchand and others
Rajasthan High Court · AIR 1955 Raj 59 : (1955) RLW 312
Civil Procedure Code, 1908 (CPC) — Section 13, 13(b), 96(3)
High Courts07 Apr 1954Allowed
Alladin Vs Karimbux and others
Rajasthan High Court · AIR 1955 Raj 51
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Apr 1954Dismissed
Sadaria and Another Vs The Rajasthan Board of Revenue and Others
Rajasthan High Court · AIR 1954 Raj 224 : (1955) RLW 355
Constitution of India, 1950 — Article 10(3), 212A, 245, 385Criminal Procedure Code, 1898 (CrPC) — Section 145Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 1(3), 3
High Courts31 Mar 1954Dismissed
Mohd. Ahmed Vs Panna Lal
Rajasthan High Court · AIR 1954 Raj 222 : (1954) RLW 715
Civil Procedure Code, 1908 (CPC) — Section 48(1)
High Courts31 Mar 1954Allowed
Prem Ballabh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1954 Raj 193 : (1954) RLW 553
Constitution of India, 1950 — Article 226
High Courts24 Mar 1954Dismissed
Nandkishore and another Vs Brijbehari and another
Rajasthan High Court · AIR 1955 Raj 65 : (1954) RLW 563
High Courts23 Mar 1954Allowed
Sampatraj and others Vs Pokar and others
Rajasthan High Court · AIR 1955 Raj 70 : (1955) RLW 232
Contract Act, 1872 — Section 49, 73Registration Act, 1908 — Section 17, 17(2), 17(2)(5), 49Transfer of Property Act, 1882 — Section 54, 55(b)