COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,363 of 2,400

High Courts19 Apr 1957

Automobile Transport (Raj) Ltd. and Others Vs State of Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1958 Raj 114 : (1957) RLW 456

Constitution of India, 1950 — Article 19(1), 19(5), 19(6), 245, 246Rajasthan Motor Vehicles Taxation Act, 1951 — Section 11, 4

High Courts19 Apr 1957Allowed

The Union of India (UOI) and Others Vs Askaran

Rajasthan High Court · AIR 1958 Raj 250 : (1957) RLW 567

Constitution of India, 1950 — Article 309, 310, 311

High Courts16 Apr 1957

Kanhaiyalal Vs The State of Rajasthan

Rajasthan High Court · AIR 1958 Raj 1 : (1958) RLW 1

Constitution of India, 1950 — Article 226, 309, 311, 311(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

High Courts15 Apr 1957

Surajmal and Others Vs Hiralal and Others

Rajasthan High Court · AIR 1958 Raj 60 : (1957) RLW 512

Civil Procedure Code, 1908 (CPC) — Section 20States Reorganisation Act, 1956 — Section 125

High Courts05 Apr 1957

Pukhraj Vs Mohammed Ali

Rajasthan High Court · AIR 1957 Raj 279 : (1957) RLW 411

Provincial Small Cause Courts Act, 1887 — Article 8, 25Rajasthan Small Cause Courts Ordinance, 1950 — Article 8

High Courts02 Apr 1957

Mool Chand Vs The State

Rajasthan High Court · AIR 1959 Raj 33 : (1959) CriLJ 233 : (1957) RLW 399

Criminal Procedure Code, 1898 (CrPC) — Section 247

High Courts22 Mar 1957Dismissed

Mahabir Prasad Vs Sawai Chand and Others

Rajasthan High Court · AIR 1958 Raj 107 : (1957) RLW 415

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3

High Courts22 Mar 1957Partly Allowed

Mt. Vidyawati and Another Vs Lokumal and Another

Rajasthan High Court · AIR 1957 Raj 305 : (1957) RLW 404

Constitution of India, 1950 — Article 300

High Courts21 Mar 1957Dismissed

Shantilal Vs State and Another

Rajasthan High Court · AIR 1958 Raj 7 : (1957) RLW 394

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13

High Courts21 Mar 1957Allowed

State of Rajasthan Vs Bhanwarlal and Another

Rajasthan High Court · AIR 1957 Raj 296 : (1957) CriLJ 994 : (1957) RLW 525

Bikaner Municipal Act, 1923 — Section 13Criminal Procedure Code, 1898 (CrPC) — Section 242, 342, 537Rajasthan Town Municipalities Act, 1951 — Section 101, 102, 108(1), 108(6)

High Courts20 Mar 1957Allowed

Tejumal Vs State

Rajasthan High Court · AIR 1958 Raj 240 : (1958) CriLJ 1241

Criminal Procedure Code, 1898 (CrPC) — Section 195, 236Evidence Act, 1872 — Section 18Penal Code, 1860 (IPC) — Section 193

High Courts19 Mar 1957Allowed

Rijhumal Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1958 Raj 17 : (1957) RLW 370

Constitution of India, 1950 — Article 226Rajasthan Public Demands Recovery Act, 1952 — Section 20, 3, 4, 4(2), 6

High Courts19 Mar 1957Dismissed

Milakhraj Vs Jagdish Chandra and Others

Rajasthan High Court · AIR 1957 Raj 293 : (1957) RLW 609

Constitution of India, 1950 — Article 13, 20, 226Rajasthan Municipal Boards Validating Act, 1956 — Section 1, 2Rajasthan Town Municipal Election Rules, 1951 — Rule 14

High Courts18 Mar 1957Allowed

Rao Sangramsingh and Another Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1957 Raj 310 : (1957) RLW 391

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 20

High Courts13 Mar 1957

Harnand and Others Vs State

Rajasthan High Court · AIR 1958 Raj 305 : (1958) CriLJ 1428

Criminal Procedure Code, 1898 (CrPC) — Section 133, 37, 39

High Courts13 Mar 1957

Ram Charan Vs Residents of Shahabad Ward Baran and Another

Rajasthan High Court · AIR 1958 Raj 248 : (1958) CriLJ 1243 : (1957) RLW 423

Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 139, 192

High Courts11 Mar 1957

BANSILAL Vs COMMISSIONER OF Income Tax.

Rajasthan High Court · (1958) 33 ITR 176

Income Tax Act, 1961 — Section 66(2)

High Courts07 Mar 1957

The State Vs Birda and Another

Rajasthan High Court · AIR 1957 Raj 318 : (1957) CriLJ 1184

Criminal Procedure Code, 1898 (CrPC) — Section 207A(4), 207A(6), 207A(7)

High Courts28 Feb 1957Dismissed

Ranulal Vs Daudas and Others

Rajasthan High Court · AIR 1957 Raj 241 : (1957) RLW 190

Civil Procedure Code, 1908 (CPC) — Section 15, 150, 16, 20Rajasthan Civil Courts Ordinance, 1950 — Section 27(1), 7

High Courts22 Feb 1957Dismissed

Dhula Vs The State

Rajasthan High Court · AIR 1957 Raj 141 : (1957) CriLJ 545

Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 533Evidence Act, 1872 — Section 29