CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,361 of 2,400

High Courts06 Sept 1957

Samdukhan Vs Madanlal and Others

Rajasthan High Court · AIR 1958 Raj 62 : (1957) RLW 464

Rajasthan Civil Courts (Amendment) Act, 1956 — Section 21Rajasthan Civil Courts (Amendment) Ordinance, 1957 — Section 21ARajasthan Civil Courts Ordinance, 1950 — Section 21
Read judgment
High Courts20 Aug 1957Allowed

Prabhu Dayal Vs Milap Chand

Rajasthan High Court · AIR 1959 Raj 12 : (1959) CriLJ 82 : (1957) RLW 639

Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19, 21, 504Rajasthan Panchayat Act, 1953 — Section 19(3), 28, 38, 79
Read judgment
High Courts05 Aug 1957Partly Allowed

Chimanlal Vs The State

Rajasthan High Court · AIR 1958 Raj 335 : (1957) RLW 544

Criminal Procedure Code, 1898 (CrPC) — Section 342, 439Rajasthan Public Gambling Ordinance, 1949 — Section 3, 4
Read judgment
High Courts02 Aug 1957Allowed

Dwarkachand Vs State of Rajasthan

Rajasthan High Court · AIR 1958 Raj 38 : (1957) RLW 587

Constitution of India, 1950 — Article 226, 309, 310, 311Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
Read judgment
High Courts24 Jul 1957Dismissed

Pratinga Vs The State

Rajasthan High Court · AIR 1958 Raj 282 : (1958) CriLJ 1349 : (1957) RLW 557

Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1A), 528, 528(1C)
Read judgment
High Courts17 Jul 1957Allowed

State of Rajasthan Vs Tarachand

Rajasthan High Court · AIR 1958 Raj 108 : (1958) CriLJ 692 : (1958) RLW 390

Criminal Procedure Code, 1898 (CrPC) — Section 173Rajasthan Gambling Ordinance, 1949 — Section 3, 4
Read judgment