COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,359 of 2,400

High Courts25 Nov 1957Dismissed

Ismail Vs Rajasthan State and Others

Rajasthan High Court · AIR 1958 Raj 96 : (1958) RLW 286

Constitution of India, 1950 — Article 13(2), 14, 226, 326Rajasthan Town Municipal Election Rules, 1951 — Rule 13(1)Rajasthan Town Municipalities Act, 1951 — Section 205, 205(2)

Read judgment

High Courts22 Nov 1957

The Maharaja Kishangarh Mills Ltd. Vs Municipal Board Kishangarh and Another

Rajasthan High Court · AIR 1960 Raj 135 : (1958) RLW 159

Read judgment

High Courts22 Nov 1957Dismissed

Suraj Prasad Vs Moolchand and Others

Rajasthan High Court · AIR 1958 Raj 188 : (1958) RLW 330

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2Fatal Accidents Act, 1855 — Section 1

Read judgment

High Courts22 Nov 1957Dismissed

Sethi Marble Stone Industries and Others Vs The State of Rajasthan and Another

Rajasthan High Court · AIR 1958 Raj 140 : (1957) RLW 666

Constitution of India, 1950 — Article 14, 226Mineral Concession Rules, 1949 — Rule 3, 4Mines and Minerals (Regulation and Development) Act, 1948 — Section 2, 5, 8

Read judgment

High Courts20 Nov 1957Allowed

State of Rajasthan Vs Abdul Aziz

Rajasthan High Court · AIR 1958 Raj 127 : (1958) CriLJ 694 : (1957) RLW 606

Criminal Procedure Code, 1898 (CrPC) — Section 503

Read judgment

High Courts18 Nov 1957Partly Allowed

Ramswarup Vs Mst. Kesar and Another

Rajasthan High Court · AIR 1958 Raj 218 : (1958) RLW 270

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7(1), 115, 151

Read judgment

High Courts15 Nov 1957Allowed

Arjunsingh Vs The State

Rajasthan High Court · AIR 1958 Raj 347 : (1957) RLW 642

Motor Vehicles Act, 1939 — Section 116, 131Penal Code, 1860 (IPC) — Section 425, 429

Read judgment

High Courts13 Nov 1957Allowed

Chhagan Raj and Others Vs Sugan Mal and Another

Rajasthan High Court · AIR 1958 Raj 237 : (1957) RLW 631

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115

Read judgment

High Courts13 Nov 1957

Keshawanand Gupta Vs Afroza Begum and Another

Rajasthan High Court · AIR 1958 Raj 221 : (1958) RLW 228

Guardians and Wards Act, 1890 — Section 25, 4(5), 9Rajasthan High Court Ordinance, 1949 — Section 30

Read judgment

High Courts12 Nov 1957

Hanuman Dutt Vs Hazarimal

Rajasthan High Court · AIR 1958 Raj 235 : (1957) RLW 604

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54

Read judgment

High Courts08 Nov 1957Dismissed

Mst. Chandanbai Vs Jagjiwanlal

Rajasthan High Court · AIR 1958 Raj 110 : (1958) RLW 275

Evidence Act, 1872 — Section 101, 102, 103, 104, 124Limitation Act, 1908 — Section 19Mewar Limitation Act, 1988 — Section 14, 22

Read judgment

High Courts05 Nov 1957Allowed

Jaswantsingh Vs Assistant Judge, Mahsana and Others

Rajasthan High Court · AIR 1958 Raj 124 : (1958) RLW 199

Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 17States Reorganisation Act, 1956 — Section 64(2)

Read judgment

High Courts04 Nov 1957

Mahaveerchand and Another Vs Shri Bhanwarlal

Rajasthan High Court · AIR 1958 Raj 77 : (1958) RLW 56

Bar Councils Act, 1926 — Section 10Legal Practitioners Act, 1879 — Section 13

Read judgment

High Courts31 Oct 1957Dismissed

Noor Mohammad Vs Piru Bhai and Another

Rajasthan High Court · AIR 1958 Raj 280 : (1958) RLW 231

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92

Read judgment

High Courts31 Oct 1957

The Punjab National Bank Ltd. and Others Vs Jethmal Danmal and Others

Rajasthan High Court · AIR 1958 Raj 223 : (1957) RLW 654

General (Civil) Rules, 1952 — Rule 423Provincial Insolvency Act, 1920 — Section 19(2), 53, 54, 75, 9

Read judgment

High Courts29 Oct 1957

Gopal Vs State

Rajasthan High Court · AIR 1958 Raj 152 : (1958) RLW 218

Criminal Procedure Code, 1898 (CrPC) — Section 207A, 208Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts29 Oct 1957

Man Kanwar Vs Salehraj and Others

Rajasthan High Court · AIR 1958 Raj 137 : (1958) CriLJ 801 : (1957) RLW 617

Criminal Procedure Code, 1898 (CrPC) — Section 503

Read judgment

High Courts17 Oct 1957

Shaitana Vs The Rajasthan Board of Revenue and Others

Rajasthan High Court · AIR 1958 Raj 164 : (1958) RLW 152

Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7

Read judgment

High Courts15 Oct 1957Allowed

Chandanmal and Another Vs Saleraj and Others

Rajasthan High Court · AIR 1958 Raj 298 : (1958) RLW 9

Transfer of Property Act, 1882 — Section 60

Read judgment

High Courts15 Oct 1957

Sheokaran Vs Dulla and Others

Rajasthan High Court · AIR 1958 Raj 180 : (1958) CriLJ 970 : (1958) RLW 196

Criminal Procedure Code, 1898 (CrPC) — Section 107, 117

Read judgment