High Courts14 Oct 1957Allowed
Banshilal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 119
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 73(1), 77
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,360 of 2,400
High Courts14 Oct 1957Allowed
Jeo Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1959 Raj 73 : (1958) RLW 15
Constitution of India, 1950 — Article 265Rajasthan Panchayat (General) Rules, 1954 — Rule 24Rajasthan Panchayat Act, 1953 — Section 64(1)
High Courts11 Oct 1957Allowed
Mangilal and Others Vs Collector of Bhilwara and Others
Rajasthan High Court · AIR 1958 Raj 84 : (1958) RLW 96
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 14, 17, 89, 89(1)Rajasthan Panchayat Election Rules, 1954 — Rule 18, 19, 20
High Courts10 Oct 1957
Tejsingh and Others Vs The State
Rajasthan High Court · AIR 1958 Raj 169 : (1958) CriLJ 967
Penal Code, 1860 (IPC) — Section 107, 306
High Courts09 Oct 1957Dismissed
Badri Pratap Gupta Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 239 : (1958) RLW 235
Constitution of India, 1950 — Article 311, 311(2)
High Courts08 Oct 1957Allowed
Hansia and Another Vs Bakhtawarmal and Others
Rajasthan High Court · AIR 1958 Raj 102 : (1958) RLW 443
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Article 142, 144Registration Act, 1908 — Section 49
High Courts08 Oct 1957Allowed
Rameshwar Vs Tarasingh and Others
Rajasthan High Court · AIR 1958 Raj 269 : (1958) RLW 381
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 20 Rule 6, Order 41 Rule 25, 100, 101Sales of Goods Act, 1930 — Section 22, 27
High Courts26 Sept 1957Dismissed
Raghuvar Dayal Vs Hargovind and Another
Rajasthan High Court · AIR 1958 Raj 287 : (1958) RLW 361
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts25 Sept 1957
The State Vs Ram Prasad
Rajasthan High Court · AIR 1958 Raj 184 : (1958) CriLJ 971 : (1958) RLW 378
Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 1, 526
High Courts20 Sept 1957Dismissed
State Vs Rehman
Rajasthan High Court · AIR 1958 Raj 296 : (1958) CriLJ 1350 : (1958) RLW 214
Central Excises and Salt Act, 1944 — Section 18Criminal Procedure Code, 1898 (CrPC) — Section 165Penal Code, 1860 (IPC) — Section 353
High Courts20 Sept 1957
Panna Vs The Board of Revenue for Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 74 : (1958) RLW 404
Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
High Courts19 Sept 1957
State of Rajasthan Vs Pannalal and Others
Rajasthan High Court · AIR 1958 Raj 59 : (1958) CriLJ 226 : (1957) RLW 633
General Clauses Act, 1897 — Section 24Mines Act, 1952 — Section 88Part B States (Laws) Act, 1951 — Section 6
High Courts19 Sept 1957
Jaikishan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 56 : (1957) RLW 636
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11Constitution of India, 1950 — Article 226Marwar Patta Act, 1921 — Section 14, 34
High Courts18 Sept 1957
Birad Dan Vs The State
Rajasthan High Court · AIR 1958 Raj 167 : (1958) CriLJ 965 : (1958) RLW 349
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A, 87, 87(3)
High Courts16 Sept 1957Allowed
Maharaja Shri Umaid Mills Ltd., Pali (Marwar) Vs The Textile Labour Union (Red Flag), Pali and Others
Rajasthan High Court · AIR 1958 Raj 34 : (1960) 2 LLJ 364 : (1958) RLW 399
Industrial Disputes Act, 1947 — Section 19(2), 19(6)
High Courts12 Sept 1957Dismissed
Dalelsingh Vs Tehsildar of Chhoti Sadri and Others
Rajasthan High Court · AIR 1958 Raj 81 : (1958) RLW 224
Rajasthan Panchayat Act, 1953 — Section 14, 15, 17, 17(2), 17(3)Rajasthan Panchayat Rules, 1954 — Rule 12, 18
High Courts11 Sept 1957Dismissed
Narsingh Dass Vs Mool Raj and Others
Rajasthan High Court · AIR 1958 Raj 133 : (1958) RLW 295
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts11 Sept 1957
Khemchand Tejwani Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 242
Constitution of India, 1950 — Article 14, 226, 310, 311
High Courts09 Sept 1957Allowed
Sanwal Ram Vs Appellate Tribunal of State Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1958 Raj 51 : (1958) RLW 194
Motor Vehicles Act, 1939 — Section 64
High Courts06 Sept 1957
(Sindhi) Nathuram Atmaram Vs State and Another
Rajasthan High Court · AIR 1958 Raj 89 : (1958) CriLJ 567 : (1958) RLW 245
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 4(1)