High Courts11 Jul 1957Dismissed
Bansilal on behalf of Shri Ekling Cotton Ginning and Pressing Factory Vs Commissioner of Income Tax
Rajasthan High Court · AIR 1957 Raj 326 : (1957) RLW 594
Income Tax Act, 1922 — Section 2(6B), 26A, 33, 35, 66(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,362 of 2,400
High Courts03 Jul 1957Dismissed
Mohanlal Vs Mst. Mohan Bai
Rajasthan High Court · AIR 1958 Raj 71 : (1957) RLW 476
Hindu Marriage Act, 1955 — Section 23
High Courts07 Jun 1957
Smt. Basanti Bai Vs Mohanlal
Rajasthan High Court · AIR 1958 Raj 267 : (1958) CriLJ 1245
Criminal Procedure Code, 1898 (CrPC) — Section 100, 552Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts30 May 1957Allowed
Dariya Vs Suba and Another
Rajasthan High Court · AIR 1959 Raj 50 : (1959) CriLJ 236
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 May 1957Dismissed
Panchoo Singh Vs Bala Sahai
Rajasthan High Court · AIR 1958 Raj 306 : (1957) RLW 491
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 115Transfer of Property Act, 1882 — Section 106
High Courts24 May 1957
Jethmal Vs Heeralal
Rajasthan High Court · AIR 1958 Raj 48 : (1958) CriLJ 219 : (1957) RLW 522
Criminal Procedure Code, 1898 (CrPC) — Section 432Rajasthan Motor Vehicles Taxation Act, 1951 — Section 2, 21Rajasthan Town Municipalities Act, 1951 — Section 59, 81
High Courts23 May 1957
Thakur Jaikrit Singh and Others Vs Sohan Raj
Rajasthan High Court · AIR 1959 Raj 63 : (1959) CriLJ 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435, 435(1)
High Courts17 May 1957Dismissed
Chandkanwar and Others Vs Rambhajan and Another
Rajasthan High Court · AIR 1957 Raj 329 : (1957) RLW 376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts10 May 1957
Jagannath Vs Kundan Mal and Others
Rajasthan High Court · AIR 1958 Raj 144 : (1958) RLW 177
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts10 May 1957Allowed
Custodian Evacuee Property Rajasthan Vs Dr. Mohd. Saeed
Rajasthan High Court · AIR 1958 Raj 93 : (1957) RLW 513
Administration of Evacuee Property (Central) Rules, 1950 — Rule 18Administration of Evacuee Property Act, 1950 — Section 22
High Courts09 May 1957Allowed
Mangilal Vs Sitaram
Rajasthan High Court · AIR 1957 Raj 339 : (1957) CriLJ 1314 : (1957) RLW 368
General (Civil) Rules, 1957 — Rule 234Limitation Act, 1908 — Section 12Rajasthan (Criminal) General Rules, 1952 — Rule 144, 144(3)
High Courts09 May 1957Allowed
Birdichand and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1958 Raj 26 : (1957) RLW 578
Constitution of India, 1950 — Article 13, 14Marwar Relief of Indebtedness Act, 1941 — Section 13(2), 14(1), 20, 8(1)
High Courts06 May 1957Dismissed
Smt. Jora Vs Prabhu Narain
Rajasthan High Court · AIR 1958 Raj 310
Evidence Act, 1872 — Section 68Limitation Act, 1908 — Article 66
High Courts30 Apr 1957
Madanlal and Others Vs Durgadutt and Others
Rajasthan High Court · AIR 1958 Raj 206 : (1957) RLW 441
Evidence Act, 1872 — Section 101, 104, 13Limitation Act, 1908 — Article 142, 144
High Courts30 Apr 1957Allowed
Rawat and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 343 : (1957) RLW 560
Constitution of India, 1950 — Article 14, 226Rajasthan Produce Rents Regulating (Second Amendment) Act, 1953 — Section 4A, 4A(1), 4B, 4B(3), 4B(4)
High Courts30 Apr 1957
Doongarmal and Another Vs Roopsingh and Others
Rajasthan High Court · AIR 1957 Raj 336 : (1957) RLW 468
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Civil Courts Ordinance, 1950 — Section 21, 21(5)
High Courts30 Apr 1957Dismissed
Jairamdas Vs Regional Transport and Others
Rajasthan High Court · AIR 1957 Raj 312 : (1957) RLW 477
Motor Vehicles Act, 1939 — Section 48, 59, 64
High Courts24 Apr 1957Allowed
Mrs. K.K. Wadhwani Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 138 : (1957) RLW 541
Constitution of India, 1950 — Article 265, 366, 366(28)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 20, 21
High Courts23 Apr 1957Allowed
Maluram Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 340 : (1957) RLW 384
Rajasthan Panchayat Act, 1953 — Section 19(1), 19(2), 2(3), 21(4), 4
High Courts22 Apr 1957Dismissed
Mt. Nanchi Vs Daulat Ram
Rajasthan High Court · AIR 1958 Raj 265
Evidence Act, 1872 — Section 101, 102, 103, 104Limitation Act, 1908 — Article 142, 144