High Courts15 Feb 1957Dismissed
Jhumarlal Vs The State
Rajasthan High Court · AIR 1957 Raj 185
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162(1), 172, 173Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 182
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,364 of 2,400
High Courts12 Feb 1957Allowed
Bahadur Singh Vs Rajpramukh of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 372
Alwar State Jagir Rules, 1939 — Rule 29, 4, 5Constitution of India, 1950 — Article 226Rajasthan Administration Ordinance, 1949 — Section 3
High Courts04 Feb 1957Dismissed
Ramanand Vs Union of India (UOI)
Rajasthan High Court · AIR 1958 Raj 23
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Feb 1957Dismissed
Surendra Kumar Jain and Others Vs Central Board of Secondary Education, Ajmer and Others
Rajasthan High Court · AIR 1957 Raj 206 : (1957) RLW 420
Constitution of India, 1950 — Article 12, 13, 14
High Courts29 Jan 1957Dismissed
Gani Vs Dhapuri and Others
Rajasthan High Court · AIR 1957 Raj 246 : (1957) RLW 279
Workmens Compensation Act, 1923 — Section 30(1), 4, 6, 7, 8(1)
High Courts18 Jan 1957Dismissed
Motilal Gori Lal Vs Ram Pal Jagannath and Another
Rajasthan High Court · AIR 1957 Raj 248 : (1957) RLW 380
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Jan 1957Dismissed
G.K. Tandon Vs Judicial Commissioner State of Ajmer
Rajasthan High Court · AIR 1957 Raj 230 : (1957) RLW 382
Constitution of India, 1950 — Article 226, 311Fundamental Rules — Rule 12A, 15
High Courts21 Dec 1956Dismissed
Rawat Jagannath Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1957 Raj 151 : (1957) RLW 657
Constitution of India, 1950 — Article 226, 265, 7Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955 — Section 3
High Courts17 Dec 1956Dismissed
Nand Shankar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 148 : (1957) RLW 244
Constitution of India, 1950 — Article 311(1), 311(2)Rajasthan Police Regulations, 1948 — Regulation 89
High Courts17 Dec 1956Allowed
Girdhari Vs Jawala and Others
Rajasthan High Court · AIR 1957 Raj 203 : (1957) RLW 220
Constitution of India, 1950 — Article 14, 19(1)
High Courts17 Dec 1956Allowed
Gaddhar Mal Vs Kalooram
Rajasthan High Court · AIR 1957 Raj 250 : (1957) RLW 234
Transfer of Property Act, 1882 — Section 76
High Courts17 Dec 1956
Mst. Takhti Bai Vs The State
Rajasthan High Court · AIR 1957 Raj 125 : (1957) RLW 164
Stamp Act, 1899 — Article 1, 31, 40, 41, 55
High Courts14 Dec 1956Allowed
Kishori Vs Board of Revenue and Others
Rajasthan High Court · AIR 1957 Raj 182
Constitution of India, 1950 — Article 13, 19(1)Jaipur Tenancy Act, 1945 — Section 11(2)
High Courts12 Dec 1956Allowed
Mst. Bajji Vs Bhairon
Rajasthan High Court · AIR 1957 Raj 261 : (1957) RLW 254
Evidence Act, 1872 — Section 101, 102, 103, 104, 21Limitation Act, 1908 — Article 142, 144
High Courts11 Dec 1956Allowed
Gopal Das Vs Ghisalal
Rajasthan High Court · AIR 1957 Raj 264
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 114, 115General Clauses Act, 1897 — Section 3, 3(52)
High Courts07 Dec 1956Allowed
Shankerlal Vs Motilal and Another
Rajasthan High Court · AIR 1957 Raj 267 : (1957) RLW 290
Contract Act, 1872 — Section 43, 44, 69Evidence Act, 1872 — Section 18Limitation Act, 1908 — Article 61
High Courts07 Dec 1956Dismissed
Firm Seth Hiralal Hazarilal Vs Jagan Nath
Rajasthan High Court · AIR 1957 Raj 298 : (1957) RLW 212
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 22
High Courts05 Dec 1956
Sukha Soniya Mina Vs State
Rajasthan High Court · AIR 1957 Raj 208
Criminal Procedure Code, 1898 (CrPC) — Section 509
High Courts05 Dec 1956Allowed
The Bundi Municipal Board Vs The Bundi Electric Supply Co. Ltd.
Rajasthan High Court · AIR 1957 Raj 278
Arbitration Act, 1940 — Section 2, 21Civil Procedure Code, 1908 (CPC) — Section 107
High Courts04 Dec 1956
Abdul Samad and Others Vs Wasal and Others
Rajasthan High Court · AIR 1957 Raj 302 : (1957) RLW 230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 3(1)