High Courts04 Dec 1956
Kishan Lal Vs Sheesh Dan and Others
Rajasthan High Court · AIR 1957 Raj 299
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,365 of 2,400
High Courts04 Dec 1956
Mahal Singh, Doolsingh Vs Mahalsingh
Rajasthan High Court · (1957) CriLJ 292
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Dec 1956Allowed
Ram Swarup Mangilal Vs Kapoorchand and Others
Rajasthan High Court · AIR 1957 Raj 350 : (1957) RLW 613
Rajasthan Town Municipal Election Rules, 1951 — Rule 15Rajasthan Town Municipalities Act, 1951 — Section 12(1), 19
High Courts30 Nov 1956
Mukanda and Others Vs State
Rajasthan High Court · AIR 1957 Raj 331 : (1957) CriLJ 1187
Criminal Procedure Code, 1898 (CrPC) — Section 174, 239Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 141, 147, 149
High Courts30 Nov 1956Allowed
Mubarak Begam and Another Vs Sushil Kumar and Others
Rajasthan High Court · AIR 1957 Raj 154 : (1957) RLW 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 93, 151, 50Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 166
High Courts30 Nov 1956Dismissed
Shrinarain and Another Vs Chunnilal and Others
Rajasthan High Court · AIR 1957 Raj 159 : (1957) RLW 214
Evidence Act, 1872 — Section 101, 102, 103, 104, 163Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts30 Nov 1956
Mst. Jati Vs Daljit Singh
Rajasthan High Court · AIR 1957 Raj 359 : (1957) CriLJ 1317 : (1957) RLW 103
Child Marriage Restraint Act, 1929 — Section 10, 12, 12(1), 12(2), 6Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts28 Nov 1956Dismissed
General Manager Northern Rly., New Delhi Vs Sajjan Raj and Another
Rajasthan High Court · AIR 1957 Raj 78 : (1957) RLW 150
Payment of Wages Act, 1936 — Section 2(6)
High Courts27 Nov 1956
Mst. Kan Kanwari Vs State of Rajasthan
Rajasthan High Court · (1957) CriLJ 688 : (1957) RLW 345
Penal Code, 1860 (IPC) — Section 109, 114, 193, 201, 234
High Courts26 Nov 1956Dismissed
Ramniranjan Kedia Vs The Income Tax Officer, 'A' Ward, Udaipur and Others
Rajasthan High Court · AIR 1957 Raj 210 : (1958) 33 ITR 812 : (1957) RLW 92
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 30, 34, 34(1), 46, 46(1)
High Courts23 Nov 1956
Mangalsingh Vs Sagarmal and Others
Rajasthan High Court · AIR 1957 Raj 68
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 105, 115
High Courts22 Nov 1956
Chandmal and Another Vs Ramakishan and Another
Rajasthan High Court · AIR 1957 Raj 71 : (1957) RLW 54
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 115, 151
High Courts22 Nov 1956Dismissed
Samdu Khan Vs The Rajasthan State and Others
Rajasthan High Court · AIR 1957 Raj 277
Court Fees Act, 1870 — Article 1, 17, 7Rajasthan Public Demands Recovery Act, 1952 — Section 20
High Courts22 Nov 1956
Kanwar Budh Singh Vs Sahebzada Mohd. Yaseen
Rajasthan High Court · AIR 1957 Raj 304 : (1957) RLW 203
Constitution of India, 1950 — Article 14
High Courts21 Nov 1956Allowed
Mst. Nozi and Others Vs Mohanlal
Rajasthan High Court · AIR 1957 Raj 128 : (1957) RLW 249
Transfer of Property Act, 1882 — Section 123
High Courts20 Nov 1956Allowed
The State Vs Umraokhan and Others
Rajasthan High Court · AIR 1957 Raj 126 : (1957) CriLJ 477 : (1957) RLW 122
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts20 Nov 1956Dismissed
Mt. Phool Sundri Vs Gurbans Singh and Others
Rajasthan High Court · AIR 1957 Raj 97 : (1957) RLW 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2), 96
High Courts20 Nov 1956
Bhuramal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1957 Raj 104 : (1957) RLW 41 : (1957) RLW 141 : (1957) 8 STC 463
Rajasthan Sales Tax Act, 1954 — Section 2, 5Rajasthan Sales Tax Rules, 1955 — Rule 7Sales of Goods Act, 1930 — Section 4
High Courts20 Nov 1956Allowed
Tarachand and Another Vs Mt. Dhapu
Rajasthan High Court · AIR 1957 Raj 110 : (1957) RLW 365
Limitation Act, 1908 — Article 64
High Courts20 Nov 1956
Gaya Parshad Vs Basdeo and Others
Rajasthan High Court · AIR 1957 Raj 220
Civil Procedure Code, 1908 (CPC) — Section 9General Clauses Act, 1897 — Section 6Jaipur General Clauses Act, 1944 — Section 6