High Courts09 Oct 1956
Suraj Narain Vs Debi Narain and Others
Rajasthan High Court · AIR 1957 Raj 358 : (1957) RLW 274
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 22, 2(12)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,367 of 2,400
High Courts08 Oct 1956Dismissed
Kalyan Baksh Kanhaiyalal Vs Kalyan Baksh Sunderlal and Another
Rajasthan High Court · AIR 1957 Raj 353
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts01 Oct 1956Allowed
Seth Bhanwarlal Vs State
Rajasthan High Court · AIR 1957 Raj 375 : (1958) RLW 210
Civil Procedure Code, 1908 (CPC) — Section 100, 11Jaipur Tenancy Act, 1945 — Section 96, 98, 99
High Courts26 Sept 1956
Punjab National Bank Ltd., Delhi Vs Firm Isardas Kaluram
Rajasthan High Court · AIR 1957 Raj 146 : (1957) RLW 12
Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 1, 11Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 11
High Courts25 Sept 1956Dismissed
Meghraj and Another Vs Mt. Soni
Rajasthan High Court · AIR 1957 Raj 384 : (1958) RLW 77 : (1958) RLW 117
Marwar Succession Act, 1936 — Section 213, 57Succession Act, 1925 — Section 213
High Courts24 Sept 1956Allowed
Vishwanath and Another Vs The State and Others
Rajasthan High Court · AIR 1957 Raj 75 : (1958) RLW 190
Constitution of India, 1950 — Article 226Rajasthan Town Municipal Boards Chairman Elections Rules — Rule 13Rajasthan Town Municipalities Act, 1951 — Section 12(3), 12(5)
High Courts24 Sept 1956
Ran Bahadur Singh Vs Hanuwant Singh
Rajasthan High Court · AIR 1957 Raj 29
Contract Act, 1872 — Section 25Limitation Act, 1908 — Article 64
High Courts24 Sept 1956Dismissed
Narain Mal and Others Vs Ganpat Singh and Others
Rajasthan High Court · AIR 1957 Raj 73 : (1957) RLW 17 : (1956) RLW 483
Constitution of India, 1950 — Article 14Rajasthan Court of Wards Act, 1951 — Section 55
High Courts24 Sept 1956Allowed
Neelkanth Mali Vs Jagannath Singh and State of Rajasthan
Rajasthan High Court · AIR 1957 Raj 59 : (1957) RLW 20
Constitution of India, 1950 — Article 31Land Acquisition Act, 1894 — Section 16, 17, 6
High Courts17 Sept 1956Dismissed
Mst. Norati and Others Vs Abhai Karan and Others
Rajasthan High Court · AIR 1957 Raj 101 : (1957) RLW 586
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)Limitation Act, 1908 — Article 182(2)
High Courts17 Sept 1956Allowed
Punamchand Vs Jawrilal
Rajasthan High Court · AIR 1957 Raj 354 : (1958) RLW 111
Provincial Insolvency Act, 1920 — Section 24(1)
High Courts17 Sept 1956Allowed
Gopaldas Vs Ramdeo
Rajasthan High Court · AIR 1957 Raj 360 : (1958) RLW 73
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(23), 2(5), 2(55), 35, 36
High Courts17 Sept 1956Dismissed
Chimna Vs Chunnilal and Another
Rajasthan High Court · AIR 1957 Raj 378 : (1958) RLW 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contract Act, 1872 — Section 74
High Courts17 Sept 1956
Ramratan Vs Shridhar Kalla
Rajasthan High Court · AIR 1957 Raj 7
Legal Practitioners Act, 1879 — Section 13
High Courts14 Sept 1956Partly Allowed
Suganchand and Others Vs Balchand and Another
Rajasthan High Court · AIR 1957 Raj 89 : (1957) RLW 31
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 23, 65Evidence Act, 1872 — Section 63
High Courts13 Sept 1956Allowed
Jankidas and Another Vs Laxminarain
Rajasthan High Court · AIR 1957 Raj 32 : (1958) RLW 134
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 58
High Courts11 Sept 1956Allowed
Seth Rajmal Vs Dr. Krishan Swaroop
Rajasthan High Court · AIR 1957 Raj 118 : (1957) RLW 302
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14Transfer of Property Act, 1882 — Section 106, 116
High Courts11 Sept 1956
Nopla and Others Vs Mula and Others
Rajasthan High Court · AIR 1957 Raj 342 : (1957) RLW 277
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 42
High Courts10 Sept 1956
Mst. Bashiran Vs State
Rajasthan High Court · AIR 1957 Raj 348 : (1957) CriLJ 1315 : (1957) RLW 171
Criminal Procedure Code, 1898 (CrPC) — Section 439Passports (Entry into India) Rules, 1950 — Rule 3, 5, 6
High Courts06 Sept 1956
Arjun Vs Kessingh and Others
Rajasthan High Court · AIR 1957 Raj 352 : (1957) CriLJ 1316 : (1957) RLW 273
Criminal Procedure Code, 1898 (CrPC) — Section 107, 249