High Courts06 Sept 1956Dismissed
Isharchand and Others Vs Rawat and Another
Rajasthan High Court · AIR 1957 Raj 341 : (1958) RLW 109
Limitation Act, 1908 — Section 182(5)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,368 of 2,400
High Courts05 Sept 1956Dismissed
Bherulal Vs Ghisulal
Rajasthan High Court · AIR 1957 Raj 387 : (1958) RLW 179
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(5), 35
High Courts04 Sept 1956Allowed
Anandilal Vs Chief Panchayat Officer and Others
Rajasthan High Court · AIR 1957 Raj 163 : (1957) RLW 306
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 10, 11, 58(4)Rajasthan Panchayat Election Rules, 1954 — Rule 19, 26, 40
High Courts04 Sept 1956Dismissed
Superintendent Court of Wards Vs Raj-Purohit Gopi Krishanji
Rajasthan High Court · AIR 1957 Raj 122 : (1957) RLW 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts03 Sept 1956Allowed
Prabhudayal Vs Chief Panchayat Officer, Jaipur and Others
Rajasthan High Court · AIR 1957 Raj 95 : (1957) RLW 315 : (1957) RLW 317
Constitution of India, 1950 — Article 226Rajasthan Panchayat Rules, 1954 — Rule 19, 4
High Courts31 Aug 1956Dismissed
Rajmal Vs Islam Mahomed
Rajasthan High Court · AIR 1958 Raj 6 : (1958) RLW 89
Evidence Act, 1872 — Section 47
High Courts31 Aug 1956Dismissed
Pannalal and Another Vs Firm Ballaram Basia
Rajasthan High Court · AIR 1957 Raj 391 : (1958) RLW 95
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 9
High Courts31 Aug 1956Dismissed
Girdharlal and Others Vs Md. Hanif
Rajasthan High Court · AIR 1957 Raj 399 : (1958) RLW 86
Administration of Evacuee Property Act, 1950 — Section 17(2)
High Courts28 Aug 1956Allowed
Somraj Vs Jethmal and Others
Rajasthan High Court · AIR 1957 Raj 392 : (1957) RLW 113
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 65Court Fees Act, 1870 — Article 1
High Courts27 Aug 1956Allowed
N.K. Jain and Others Vs Labour Commissioner, Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 35 : (1957) RLW 95
Civil Procedure Code, 1908 (CPC) — Section 5(1), 9Constitution of India, 1950 — Article 226 , 258(1)Minimum Wages Act, 1948 — Section 20, 24
High Courts27 Aug 1956Allowed
Ramprasad and Another Vs Gram Panchayat, Bhadana and Another
Rajasthan High Court · AIR 1957 Raj 43 : (1957) RLW 11
Constitution of India, 1950 — Article 296
High Courts27 Aug 1956Allowed
Brij Sunder Sharma Vs Election Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1957 Raj 189
Constitution of India, 1950 — Article 141, 226Evidence Act, 1872 — Section 18People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 4
High Courts24 Aug 1956Allowed
Khubilal and Another Vs Maloomsingh and Others
Rajasthan High Court · AIR 1957 Raj 21 : (1957) RLW 180
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1908 — Article 148Mewar Limitation Act, 1988 — Section 22
High Courts24 Aug 1956
Dhandhania Kedia and Co. Vs Commissioner of Income Tax
Rajasthan High Court · AIR 1957 Raj 15 : (1957) 32 ITR 719 : (1957) RLW 161
Income Tax Act, 1922 — Section 2(11), 2(6A)
High Courts22 Aug 1956Allowed
Sardar Man Mohan Singh Nagpal Vs Government of Rajasthan
Rajasthan High Court · AIR 1957 Raj 396 : (1958) RLW 107
Limitation Act, 1908 — Article 120, 16, 62Provincial Small Cause Courts Act, 1887 — Article 19
High Courts19 Aug 1956Dismissed
Mst. Bhoori Vs Thakur Gulab Singh and Others
Rajasthan High Court · AIR 1958 Raj 10
Contract Act, 1872 — Section 2, 25, 63Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts17 Aug 1956Allowed
Surjan Singh Vs Gindorilal and Others
Rajasthan High Court · AIR 1957 Raj 398
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1956Dismissed
Tajkhan Vs The State
Rajasthan High Court · AIR 1957 Raj 1 : (1957) CriLJ 96 : (1958) RLW 561
Constitution of India, 1950 — Article 14Criminal Law (Amendment) Act, 1952 — Section 6Penal Code, 1860 (IPC) — Section 116, 161
High Courts06 Aug 1956Dismissed
Chiranjilal and Others Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1957 Raj 81 : (1957) RLW 5
Constitution of India, 1950 — Article 226, 311
High Courts02 Aug 1956Allowed
Hanuman Prasad Vs Board of Revenue and Others
Rajasthan High Court · AIR 1957 Raj 281
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7