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Rajasthan High Court judgments

47,996 judgments · page 2,354 of 2,400

High Courts09 Dec 1958Partly Allowed

Birdha and Others Vs State

Rajasthan High Court · AIR 1959 Raj 124 : (1959) CriLJ 770

Cattle Trespass Act, 1871 — Section 10Penal Code, 1860 (IPC) — Section 325, 333, 34, 97, 99Rajasthan Forest Act, 1953 — Section 17
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High Courts18 Nov 1958Dismissed

Rameshwar and Others Vs Jethabhai

Rajasthan High Court · AIR 1960 Raj 13 : (1959) RLW 33

Displaced Persons (Institution of Suits) Act, 1948 — Section 3, 4Rajasthan Displaced Persons (Institution of Suits) Ordinance, 1949 — Section 3
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High Courts03 Nov 1958Dismissed

Hazarimal Vs Sonraj

Rajasthan High Court · AIR 1959 Raj 84 : (1959) RLW 204

Negotiable Instruments Act, 1881 (NI) — Section 50, 52
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High Courts09 Oct 1958Dismissed

Bansidhar Vs State

Rajasthan High Court · AIR 1959 Raj 191 : (1959) CriLJ 1112 : (1959) RLW 138

Criminal Procedure Code, 1898 (CrPC) — Section 135(2), 153, 155, 173, 190(1)Penal Code, 1860 (IPC) — Section 266
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High Courts01 Oct 1958

Jas Karan Vs Bhanwarlal and Another

Rajasthan High Court · AIR 1959 Raj 45 : (1959) RLW 172

Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Civil Courts Ordinance (Amendment) Act, 1951 — Section 2Rajasthan Civil Courts Ordinance, 1950 — Section 21
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High Courts24 Sept 1958Dismissed

Chauthmal Vs Sardarmal and Others

Rajasthan High Court · AIR 1959 Raj 24 : (1959) RLW 162

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Transfer of Property Act, 1882 — Section 106, 107, 111, 111(1)
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