Administration of Evacuee Property Act, 1950 — Section 7(1)Administration of Property (Amendment) Act, 1954 — Section 7AConstitution of India, 1950 — Article 133, 133(1)

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High Courts23 Jan 1959Allowed

Thakurji Sriji of Jaipur and Others Vs Mst. Gulab Bai

Rajasthan High Court · AIR 1959 Raj 136

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 9

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High Courts13 Jan 1959

Samdu Khan Vs Madanlal

Rajasthan High Court · AIR 1959 Raj 101 : (1959) RLW 192

Court Fees Act, 1870 — Section 7(iv)(f)Rajasthan Civil Courts Ordinance, 1950 — Section 21Suits Valuation Act, 1887 — Section 11, 8

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High Courts13 Jan 1959Dismissed

The Durgah Committee, Ajmer Vs The State of Rajasthan and Another

Rajasthan High Court · AIR 1959 Raj 112 : (1959) CriLJ 657 : (1959) RLW 233

Ajmer-Merwara Municipalities Regulations, 1925 — Section 234Criminal Procedure Code, 1898 (CrPC) — Section 439

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High Courts09 Jan 1959

State of Rajasthan Vs Girdharilal Chunnilal Modi

Rajasthan High Court · AIR 1959 Raj 126 : (1959) RLW 170

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 80

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High Courts05 Jan 1959Allowed

Gordhansingh and Others Vs Suwalal and Kalyanbux and Others

Rajasthan High Court · AIR 1959 Raj 156

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, 115Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 36

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High Courts23 Dec 1958Dismissed

Radhey and Others Vs Girwar

Rajasthan High Court · AIR 1959 Raj 196 : (1959) CriLJ 1114 : (1959) RLW 59

Criminal Procedure Code, 1898 (CrPC) — Section 12(1), 12(2)

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High Courts23 Dec 1958Dismissed

Bhaironlal Vs Doongarsidas and Another

Rajasthan High Court · AIR 1959 Raj 250

Constitution of India, 1950 — Article 191(1)

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High Courts22 Dec 1958Dismissed

Kesrimal and Another Vs Dalichand and Others

Rajasthan High Court · AIR 1959 Raj 140 : (1959) RLW 520

Partnership Act, 1932 — Section 42, 63, 69

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High Courts22 Dec 1958Dismissed

Ilahi Bux Vs Jamila Bai

Rajasthan High Court · AIR 1959 Raj 143 : (1959) RLW 209

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100, 4

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High Courts22 Dec 1958Dismissed

Chaturbhuj Chhogallal of Beawar Vs Commissioner of Income Tax, Delhi and Rajasthan

Rajasthan High Court · AIR 1959 Raj 193

Income Tax Act, 1922 — Section 23(3)

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High Courts12 Dec 1958Dismissed

Sheonath Singh Vs Madanlal and Another

Rajasthan High Court · AIR 1959 Raj 243 : (1959) RLW 593

Jaipur Succession Act, 1943 — Section 213Succession Act, 1925 — Section 213, 57

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