High Courts02 Apr 1959
Firm Murlidhar and Others Vs Firm Kishorilal and Others
Rajasthan High Court · AIR 1959 Raj 246 : (1959) RLW 391
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Civil Courts Ordinance, 1950 — Section 21
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,352 of 2,400
High Courts31 Mar 1959Partly Allowed
Gopal Vs Mst. Kallu
Rajasthan High Court · AIR 1960 Raj 60 : (1959) RLW 561
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4), 2(7)
High Courts30 Mar 1959Dismissed
Bag Ali, Ali Mohmmed Vs State of Rajasthan
Rajasthan High Court · AIR 1959 Raj 273 : (1959) CriLJ 1365 : (1959) RLW 417
Penal Code, 1860 (IPC) — Section 57
High Courts09 Mar 1959Allowed
Poonamram Vs State of Rajasthan
Rajasthan High Court · AIR 1960 Raj 56
Constitution of India, 1950 — Article 226, 309, 311Rajasthan Police Regulations, 1948 — Regulation 100
High Courts06 Mar 1959Dismissed
Raghunath Prasad Vs Mangi Lal
Rajasthan High Court · AIR 1960 Raj 20 : (1959) RLW 579
Civil Procedure Code, 1908 (CPC) — Section 115Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22)
High Courts06 Mar 1959Allowed
Ram Khilari Vs Hari Singh
Rajasthan High Court · AIR 1959 Raj 274 : (1959) RLW 415
Rajasthan Town Municipal Election Rules, 1951 — Rule 15, 17Rajasthan Town Municipalities Act, 1951 — Section 19(5)
High Courts05 Mar 1959Dismissed
Koodi Vs Baboo and Others
Rajasthan High Court · AIR 1959 Raj 127 : (1959) RLW 454
Civil Procedure Code, 1908 (CPC) — Section 11, 96Oaths Act, 1873 — Section 11
High Courts27 Feb 1959
Pratap Singh Vs Madho Sunar and Others
Rajasthan High Court · AIR 1960 Raj 196
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts26 Feb 1959
Firm Ramnath Ramachandra Vs Firm Bhagatram and Co., Madanganj
Rajasthan High Court · AIR 1959 Raj 149 : (1959) RLW 386
Evidence Act, 1872 — Section 41Limitation Act, 1908 — Section 13, 14
High Courts26 Feb 1959Dismissed
Balya Vs State
Rajasthan High Court · AIR 1959 Raj 278 : (1959) CriLJ 1366
Criminal Procedure Code, 1898 (CrPC) — Section 221(7), 251A(13), 537Penal Code, 1860 (IPC) — Section 75
High Courts25 Feb 1959
Mst. Umrao Kanwar and Another Vs Mst. Ram Pyari and Others
Rajasthan High Court · AIR 1959 Raj 235 : (1959) RLW 490
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Easements Act, 1882 — Section 15, 28, 33
High Courts24 Feb 1959Dismissed
General Motor Bus Service, Jaipur Vs Regional Transport Authority, Jaipur and Another
Rajasthan High Court · AIR 1961 Raj 129 : (1959) RLW 546
Motor Vehicles Act, 1939 — Section 44(3), 47, 57
High Courts23 Feb 1959
Chistopher Andrew Neelakantan Vs Mrs. Anne Neelakantan
Rajasthan High Court · AIR 1959 Raj 133 : (1959) RLW 481
Divorce Act, 1869 — Section 10, 2Special Marriage Act, 1954 — Section 1(2), 27, 31Succession Act, 1925 — Section 15
High Courts23 Feb 1959Dismissed
State Vs Abdul Majid and Others
Rajasthan High Court · AIR 1959 Raj 131 : (1959) CriLJ 772 : (1959) RLW 448
Foreigners Act, 1946 — Section 14, 2Foreigners Order, 1948 — Section 7
High Courts17 Feb 1959Allowed
Firm Gulzarimal Gheesalal Vs Firm Rameshchandra Radhyeshyam
Rajasthan High Court · AIR 1959 Raj 162 : (1959) RLW 459
Arbitration Act, 1940 — Section 32, 33Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9
High Courts17 Feb 1959Dismissed
Khilumal Topandas Vs Arjundas Tulsidas
Rajasthan High Court · AIR 1959 Raj 280
Evidence Act, 1872 — Section 63, 81Press and Registration of Books Act, 1867 — Section 7Representation of the People Act, 1951 — Section 123, 123(3), 123(4)
High Courts16 Feb 1959Dismissed
Hazari Lal Vs Hari Ram
Rajasthan High Court · AIR 1959 Raj 153(1) : (1959) RLW 219
Contract Act, 1872 — Section 222Limitation Act, 1908 — Article 61, 81, 82, 83
High Courts16 Feb 1959Dismissed
Lachhman Vs Pyarchand and Others
Rajasthan High Court · AIR 1959 Raj 169 : (1959) RLW 222
Civil Procedure Code, 1908 (CPC) — Section 35AConstitution of India, 1950 — Article 105Criminal Procedure Code, 1898 (CrPC) — Section 107, 44
High Courts10 Feb 1959
State of Rajasthan Vs Keshrichand
Rajasthan High Court · AIR 1959 Raj 148 : (1959) CriLJ 908 : (1959) RLW 446
Penal Code, 1860 (IPC) — Section 378
High Courts05 Feb 1959Allowed
Mst. Magi and Others Vs Babulal and Others
Rajasthan High Court · AIR 1959 Raj 135 : (1959) RLW 464
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85Limitation Act, 1908 — Article 166, 181