Criminal Procedure (Amendment) Act, 1955 — Section 162Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 114, 154, 24, 25

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High Courts13 Jul 1959Dismissed

Bal Mukand Vs The State

Rajasthan High Court · AIR 1960 Raj 80 : (1960) CriLJ 517

Criminal Procedure Code, 1898 (CrPC) — Section 342, 561A

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High Courts15 Jun 1959Dismissed

Devi Singh and Another Vs Shiv Ram Singh

Rajasthan High Court · AIR 1960 Raj 150 : (1960) CriLJ 853 : (1960) RLW 42

Criminal Procedure Code, 1898 (CrPC) — Section 155, 173, 190(1), 247, 4(1)

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High Courts08 Jun 1959Allowed

Amolak Vs State

Rajasthan High Court · AIR 1961 Raj 220 : (1961) CriLJ 556 : (1960) RLW 324

Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479A

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High Courts02 Jun 1959

Ghisa and Others Vs State

Rajasthan High Court · AIR 1959 Raj 294 : (1959) CriLJ 1476

Criminal Procedure Code, 1898 (CrPC) — Section 170, 173, 207A(4), 208(1), 263

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High Courts02 Jun 1959Dismissed

Ram Lal Vs Mangu

Rajasthan High Court · AIR 1960 Raj 216 : (1960) CriLJ 1138

Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(5)

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High Courts07 May 1959

Ghisia and Others Vs State

Rajasthan High Court · AIR 1959 Raj 266 : (1959) CriLJ 1359 : (1960) RLW 199

Criminal Procedure Code, 1898 (CrPC) — Section 251A, 252Opium Act, 1878 — Section 9Rajasthan Excise (Amendment) Act, 1958 — Section 20

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High Courts07 May 1959Dismissed

Maharaja Shree Umaid Mills Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1960 Raj 92 : (1960) RLW 44

Central Excises and Salt Act, 1944 — Section 3Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 14, 278, 291, 294, 295

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High Courts05 May 1959Dismissed

Kishangarh Electric Supply Co. Ltd. Vs United State of Rajasthan

Rajasthan High Court · AIR 1960 Raj 49 : (1960) RLW 132

Companies Act, 1913 — Section 103Constitution of India, 1950 — Article 300

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High Courts27 Apr 1959Allowed

Badridass Kanhaiyalal and Another Vs Appellate Tribunal of State Transport Authority, Rajasthan and Others

Rajasthan High Court · AIR 1960 Raj 105

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44, 44(2), 64

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High Courts24 Apr 1959Dismissed

Bahori Vs Ghure and Another

Rajasthan High Court · AIR 1960 Raj 15

Criminal Procedure Code, 1898 (CrPC) — Section 145(4)

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High Courts24 Apr 1959Allowed

Deodutt Sharma Vs Zahoor Ahmed Zaid and Others

Rajasthan High Court · AIR 1960 Raj 25 : (1960) RLW 486

Ajmer-Merwara Municipalities Regulation, 1925 — Section 238Constitution of India, 1950 — Article 226

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High Courts16 Apr 1959Dismissed

Shrilal Vs Manmath Kumar Misra and Another

Rajasthan High Court · AIR 1960 Raj 173 : (1960) CriLJ 996 : (1959) RLW 609

Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 4(2)Penal Code, 1860 (IPC) — Section 21Rajasthan Town Municipalities Act, 1951 — Section 22, 43

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High Courts15 Apr 1959