High Courts07 Dec 1959Dismissed
Nathuram and Others Vs Patram and Others
Rajasthan High Court · AIR 1960 Raj 125 : (1960) RLW 162
Alwar State Preemption Act, 1946 — Section 15Constitution of India, 1950 — Article 19, 19(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,349 of 2,400
High Courts05 Dec 1959Dismissed
Premier Automobiles Ltd., Bombay Vs Laxmi Motors Co., Jodhpur
Rajasthan High Court · AIR 1960 Raj 208
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 21
High Courts04 Dec 1959Allowed
Ganesh Vs Hukmichand and Another
Rajasthan High Court · AIR 1960 Raj 242
Provincial Insolvency Act, 1920 — Section 10
High Courts02 Dec 1959Allowed
Firm Murlidhar Banwarilal Vs Firm Kishorelal Jagannath Prasad and Others
Rajasthan High Court · AIR 1960 Raj 296
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Contract Act, 1872 — Section 182, 217, 221, 30
High Courts30 Nov 1959Dismissed
Thakur Madhosingh Vs Jagdambalal and Another
Rajasthan High Court · AIR 1960 Raj 237
Contract Act, 1872 — Section 2, 25Criminal Procedure Code, 1898 (CrPC) — Section 145Succession Act, 1925 — Section 283
High Courts21 Nov 1959Dismissed
Joharimal and Others Vs Fatehchand and Others
Rajasthan High Court · AIR 1960 Raj 67 : (1960) RLW 84
Arbitration Act, 1940 — Section 34
High Courts21 Nov 1959
Redaram Vs Bhoopram and Others
Rajasthan High Court · AIR 1960 Raj 209 : (1960) RLW 58
Rajasthan Panchayat Act, 1953 — Section 26A, 57(2), 58(6)
High Courts19 Nov 1959Dismissed
Gyaniram and Another Vs Gulab Chand
Rajasthan High Court · AIR 1961 Raj 21 : (1960) RLW 321
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 18
High Courts18 Nov 1959Dismissed
Bakhtawarmal Vs Brij Mohan
Rajasthan High Court · AIR 1960 Raj 236 : (1960) RLW 318
Easements Act, 1882 — Section 43
High Courts11 Nov 1959
Maharaja Sri Umaid Mills, Ltd. Vs Collector of Pail and Others
Rajasthan High Court · (1960) RLW 90
Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15, 16, 2, 22, 23
High Courts11 Nov 1959Dismissed
Firm Ramnath Ramchander Vs Firm Bhagatram and Co.
Rajasthan High Court · AIR 1960 Raj 219
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Section 14Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts10 Nov 1959
Mt. Bashiran and Others Vs Nathu
Rajasthan High Court · AIR 1960 Raj 255 : (1960) CriLJ 1376
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts09 Nov 1959
Hansoo Vs Suwalal
Rajasthan High Court · AIR 1960 Raj 215
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 24(2)
High Courts09 Nov 1959
Ashoka Bus Transport Corporation, Bhilwara and Others Vs The Appellate Tribunal of State Transport Authority and Others
Rajasthan High Court · AIR 1960 Raj 63 : (1960) RLW 63
Motor Vehicles Act, 1939 — Section 134(2), 57(3)
High Courts09 Nov 1959
Daulat Ram and Others Vs Lakhu Mal and Another
Rajasthan High Court · AIR 1960 Raj 66
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1958 — Section 13(1), 13(4)
High Courts07 Nov 1959
Ramlal and Another Vs The State
Rajasthan High Court · AIR 1960 Raj 168 : (1960) CriLJ 995
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts03 Nov 1959Dismissed
Chauthilal Vs Badri Prasad and Another
Rajasthan High Court · AIR 1960 Raj 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 41 Rule 5
High Courts03 Nov 1959Allowed
Rameshwar Lal, Ram Karan and Others Vs Gulab Chand Puranmal
Rajasthan High Court · AIR 1960 Raj 243 : (1960) RLW 185
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49Displaced Persons (Institution of Suits) Act, 1948 — Section 4
High Courts27 Oct 1959Dismissed
Munshi Ram and Others Vs Hukam Singh and Another
Rajasthan High Court · AIR 1960 Raj 235
Civil Procedure Code, 1908 (CPC) — Section 115Debts Adjustment Act, 1951 — Section 10, 40
High Courts24 Oct 1959Dismissed
Mst. Mohari Vs Mst. Chukli and Another
Rajasthan High Court · AIR 1960 Raj 82 : (1960) RLW 95
Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3, 4, 5Jaipur Hindu Womens Rights to Property Act, 1947 — Section 3(2)(3), 4, 5