High Courts17 Feb 1960
Ramchander Vs The State
Rajasthan High Court · (1961) CriLJ 424 : (1960) RLW 528
Rajasthan Public Gambling Ordinance, 1949 — Section 13, 15
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,348 of 2,400
High Courts12 Feb 1960
Mangla Panchuram and Another Vs State
Rajasthan High Court · (1961) CriLJ 414 : (1960) RLW 377
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(b)Rajasthan Excise Act, 1950 — Section 54(a), 54(d), 67, 67(2)
High Courts11 Feb 1960Allowed
Ramautar Sitaram Vs Dy. Custodian, Jaipur and Others
Rajasthan High Court · AIR 1960 Raj 290 : (1960) RLW 179
Administration of Evacuee Property Act, 1950 — Section 17(2), 46Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Feb 1960Dismissed
Dalpat Singh Narayan Singh Vs Jiwanmal Jasraj and Others
Rajasthan High Court · AIR 1961 Raj 43 : (1960) RLW 176
Rajasthan Stamp Rules, 2004 — Rule 3, 4Stamp Act, 1899 — Section 12
High Courts08 Feb 1960Allowed
State of Rajasthan Vs Rikhabchand Dhariwal
Rajasthan High Court · AIR 1961 Raj 64 : (1960) RLW 225
Civil Procedure Code, 1908 (CPC) — Section 79, 80Constitution of India, 1950 — Article 300Government of India Act, 1858 — Section 65
High Courts05 Feb 1960Dismissed
Official Liquidator, Karachi Mutual Assurance Co. Ltd., Ajmer Vs L.B. Sujan, Branch Manager, Life Insurance Corporation of India, Bikaner and Others
Rajasthan High Court · AIR 1960 Raj 294 : (1960) RLW 159
Insurance Act, 1938 — Section 106, 110, 8, 98Rajasthan High Court Ordinance, 1949 — Section 18(1)Rehabilitation Finance Administration Act, 1948 — Section 13
High Courts05 Feb 1960Allowed
State of Rajasthan Vs Onkardas
Rajasthan High Court · AIR 1960 Raj 247 : (1960) CriLJ 1375 : (1960) RLW 183
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420, 468
High Courts22 Jan 1960Dismissed
Ganga Das Vs Mst. Gopli
Rajasthan High Court · AIR 1960 Raj 245 : (1960) RLW 217
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts22 Jan 1960Dismissed
Chaitanya Prakash Vs Board of Secondary Education, Rajasthan, Jaipur
Rajasthan High Court · AIR 1960 Raj 185 : (1960) RLW 209
Constitution of India, 1950 — Article 19, 19(1), 226Rajasthan Secondary Education Regulation, 1957 — Regulation 16(1), 16(12)
High Courts22 Jan 1960Dismissed
Hari Pratap and Another Vs Ramgopal and Another
Rajasthan High Court · AIR 1961 Raj 18 : (1960) RLW 219
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 108, 111
High Courts22 Jan 1960Dismissed
Abdul Sattar and Another Vs Jankivallabh and Another
Rajasthan High Court · AIR 1961 Raj 245 : (1961) CriLJ 693 : (1960) RLW 187
Civil Procedure Code, 1908 (CPC) — Section 141, 6Criminal Procedure Code, 1898 (CrPC) — Section 146, 146(1)
High Courts19 Jan 1960Dismissed
The Kotah Transport Ltd., Kotah and Others Vs The Jhalawar Transport Service Ltd. and Others
Rajasthan High Court · AIR 1960 Raj 224 : (1960) RLW 284
Civil Procedure Code, 1908 (CPC) — Section 107Fatal Accidents Act, 1855 — Section 1Kota State Laws Act — Section 4
High Courts11 Jan 1960
Kapoor Chand and Another Vs The State and Others
Rajasthan High Court · AIR 1960 Raj 171 : (1960) RLW 236
Court Fees Act, 1870 — Article 1 , 17Rajasthan Public Demands Recovery Act, 1952 — Section 20, 8, 9Rajasthan Revenue Courts (Designation) Ordinance, 1949 — Section 2
High Courts04 Jan 1960Allowed
Govind Ram Vs Regional Settlement Commissioner Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1960 Raj 177 : (1960) RLW 541
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 20
High Courts18 Dec 1959
Mewar Textile Mills and Another Vs Kushali Bai and Another
Rajasthan High Court · (1960) 2 LLJ 369 : (1960) RLW 471
Employees Compensation Act, 1923 — Section 3
High Courts17 Dec 1959Dismissed
Padmaram and Others Vs Surja and Others
Rajasthan High Court · AIR 1961 Raj 72
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 41 Rule 33Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 36
High Courts17 Dec 1959Allowed
Gurdeosingh Vs Mst. Daulat Kaur
Rajasthan High Court · AIR 1961 Raj 30 : (1960) RLW 517
Guardians and Wards Act, 1890 — Section 25
High Courts11 Dec 1959Dismissed
Madanlal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1961 Raj 3
Constitution of India, 1950 — Article 245Rajasthan Municipalities (Transitory Provisions) Second Order, 1959 — Section 3(iv)Rajasthan Municipalities Act, 1959 — Section 301, 9
High Courts11 Dec 1959Dismissed
Municipal Committee, Kishangarh Vs Maharaja Kishangarh Mills Ltd.
Rajasthan High Court · AIR 1961 Raj 6 : (1960) RLW 345
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 65, 70Kishangarh Municipalities Act, 1943 — Section 15
High Courts10 Dec 1959Dismissed
Anandram and Another Vs Madholal and Others
Rajasthan High Court · AIR 1960 Raj 189
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 4, 151